High Courts10 Mar 2004Dismissed
Ram Shanker Pandey Vs State of U.P. and Others
Allahabad High Court · (2004) 2 AWC 1627 : (2004) 2 UPLBEC 1866 : (2004) 2 UPLBEC 1266
Uttar Pradesh Secondary Education Service Commission Act, 1982 — Section 33F
COURT ARCHIVE
Allahabad High Court judgments, 2004
2,523 judgments · page 104 of 127
High Courts10 Mar 2004
U.P. Awas and Vikas Parishad Vs Hari Ram and Others
Allahabad High Court · (2004) 2 AWC 1870(2)
Land Acquisition Act, 1894 — Section 18, 23
High Courts10 Mar 2004Allowed
Naunihal Singh Vs State of U.P. and Others
Allahabad High Court · (2004) 3 AWC 2211
Constitution of India, 1950 — Article 300ALand Acquisition Act, 1894 — Section 11, 4, 6
High Courts10 Mar 2004
Vimla Singh (Smt.) Vs Chief Engineer (East Zone) and Others
Allahabad High Court · (2004) 5 AWC 4190 : (2004) 2 UPLBEC 2092
High Courts10 Mar 2004Allowed
Ambika Prasad Srivastava Vs State Public Services Tribunal and Others
Allahabad High Court · (2004) 4 AWC 3425 : (2005) 1 LLJ 818
High Courts10 Mar 2004Allowed
509 Army Base Workshop Workers Cooperative Housing Society Ltd. and Another Vs District Magistrate, Agra and Others
Allahabad High Court · (2004) 5 AWC 4286
High Courts08 Mar 2004
Wg. Cdr. K.P. Ghoshe Vs Commissioner of Income Tax
Allahabad High Court · (2004) 140 TAXMAN 437
Income Tax Act, 1922 — Section 10, 12, 4(3)(vii)Income Tax Act, 1961 — Section 10, 10(3), 2, 2(24)(ix), 256(1)
High Courts05 Mar 2004Dismissed
Sudhir and Others Vs State of U.P.
Allahabad High Court · (2004) 2 ACR 1353
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 133Penal Code, 1860 (IPC) — Section 148, 149, 201, 302, 323
High Courts05 Mar 2004Allowed
Moradabad Development Authority Vs Sami Ahmad and Others
Allahabad High Court · (2004) 5 AWC 4179
Land Acquisition Act, 1894 — Section 18, 25
High Courts05 Mar 2004Allowed
Sukhdeo and Others (In Jail) Vs State of U.P.
Allahabad High Court · (2004) 2 ACR 1923
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Mar 2004Allowed
Vikki alias Vikrant Tyagi Vs Adhikshak District Jail and Others
Allahabad High Court · (2004) CriLJ 4539 : (2005) 1 RCR(Criminal) 611
National Security Act, 1980 — Section 3
High Courts05 Mar 2004Partly Allowed
Shashi Kamal Rai Vs State of U.P.
Allahabad High Court · (2004) CriLJ 3536
Penal Code, 1860 (IPC) — Section 323, 325
High Courts05 Mar 2004Dismissed
Anshuman Singh Vs State of U.P. and Others
Allahabad High Court · AIR 2004 All 260 : (2004) 3 CivCC 19
Companies Act, 1956 — Section 34Electricity Act, 1910 — Section 24
High Courts05 Mar 2004Dismissed
Sunder Lal Vs Union of India (UOI) and Another
Allahabad High Court · (2004) 2 AWC 1868 : (2004) 102 FLR 181
Railways Act, 1890 — Section 139
High Courts05 Mar 2004Dismissed
Keshav Deo Sharma and Another Vs Secretary, Sri Nand Raiji Maharaj, Nand Kila Gokul Mandir Samiti and Others
Allahabad High Court · (2004) 3 AWC 1936
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts05 Mar 2004Allowed
Vijay Maheshwari Vs Parvez and Others
Allahabad High Court · (2004) 2 ACC 40 : (2005) ACJ 1479 : (2004) 2 AWC 1629
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 9Motor Vehicles Act, 1988 — Section 166
High Courts05 Mar 2004Dismissed
Kaloo Ram Vs State of U.P. and Others
Allahabad High Court · (2004) 2 AWC 1637
Land Acquisition Act, 1894 — Section 11A, 17, 5A
High Courts05 Mar 2004Allowed
Ravi Narain Malviya and Others Vs State of U.P. and Others
Allahabad High Court · (2004) 2 AWC 1633
Land Acquisition Act, 1894 — Section 11
High Courts05 Mar 2004Dismissed
Jhansi Division Jal Sansthan Karmchari Union Vs State of U.P.
Allahabad High Court · (2004) 2 AWC 1849
Uttar Pradesh Palika (Centralised) Service Rules, 1966 — Rule 21(2)
High Courts05 Mar 2004Allowed
Agra Development Authority Vs State of U.P. and Others
Allahabad High Court · (2004) 3 AWC 2195 : (2004) 4 RCR(Civil) 60 : (2004) 97 RD 94
Land Acquisition Act, 1894 — Section 18U, 4, 6Transfer of Property Act, 1882 — Section 6Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 371