High Courts12 Mar 2004Allowed
Prem Kumari Mehrotra Vs XIIIth Additional District Judge & Anr.
Allahabad High Court · (2004) 03 AHC CK 0152
Provincial Small Cause Courts Act, 1887 — Section 25
COURT ARCHIVE
Allahabad High Court judgments, 2004
2,523 judgments · page 103 of 127
High Courts12 Mar 2004Dismissed
Vipin Krishna Garg and Another Vs Shyam Lal Garg and Another
Allahabad High Court · AIR 2004 All 386 : (2004) 2 AWC 1865(2) : (2005) 1 RCR(Civil) 599 : (2005) 1 RCR(Civil) 598 : (2005) 1 RCR(Rent) 143
Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 15, 18
High Courts12 Mar 2004Allowed
Gaon Sabha-Tappal Tehsil Khair District Aligarh and Another Vs Satya Deo Sharma and Others
Allahabad High Court · (2004) 2 AWC 1735 : (2004) 96 RD 413 : (2004) 1 RD 413
Civil Procedure Code, 1908 (CPC) — Section 100Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 127B, 4, 6, 9Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 114
High Courts12 Mar 2004Dismissed
Ambika Prasad Trivedi Vs Union of India (UOI) and Others
Allahabad High Court · (2004) 5 AWC 4650
Constitution of India, 1950 — Article 226
High Courts12 Mar 2004Dismissed
Narendra Kumar Shukla and Others Vs Union of India (UOI) and Others
Allahabad High Court · (2004) 5 AWC 4257
Railway Protection Force Rules, 1987 — Rule 22, 25, 28, 353, 64
High Courts11 Mar 2004Disposed Of
Smt. Krishna Kumari Talwar Vs Debt Recovery Tribunal
Allahabad High Court · AIR 2004 All 342 : (2005) 2 BC 187 : (2004) 54 SCL 131
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 17, 17(2)Constitution of India, 1950 — Article 226
High Courts11 Mar 2004Disposed Of
Akbar Ali and Others Vs District Judge and Others
Allahabad High Court · (2004) 3 AWC 2543
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts11 Mar 2004Disposed Of
Asian Paints (India) Ltd. Vs State of U.P. and Others
Allahabad High Court · (2004) 101 FLR 832 : (2004) 2 UPLBEC 1752
Constitution of India, 1950 — Article 226
High Courts11 Mar 2004Dismissed
State of U.P. and Ors. Vs Samadhi Baba Mast Ram Udasin Nanak Shahi
Allahabad High Court · (2004) 03 AHC CK 0162
Limitation Act, 1963 — Section 5
High Courts11 Mar 2004Dismissed
Smt. Munni Vs Smt. Zareena Begum and Others
Allahabad High Court · AIR 2004 All 246 : (2004) 3 AWC 2563 : (2005) 3 CivCC 811 : (2005) 3 RCR(Civil) 447 : (2005) 2 RCR(Rent) 133
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97Transfer of Property Act, 1882 — Section 106
High Courts11 Mar 2004Dismissed
Babu Ram (D) through L.Rs. Vs Special Judge/Additional District Judge and Others
Allahabad High Court · (2004) 3 AWC 1913
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2)
High Courts11 Mar 2004Dismissed
Ram Asray Vs District Judge
Allahabad High Court · (2004) 5 AWC 4191 : (2004) 2 UPLBEC 2070
Constitution of India, 1950 — Article 226Uttar Pradesh Temporary Government Servants (Termination of Service) Rules, 1975 — Rule 3Constitution of India, 1950 — Article 226
High Courts11 Mar 2004Allowed
Navita Sharma Vs State of U.P. and Another
Allahabad High Court · (2004) 2 DMC 310
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(2)
High Courts11 Mar 2004Allowed
Satyendra Kumar Singh Vs Managing Director, Head Office of U.P. Transport Corporation and Others
Allahabad High Court · (2004) 5 AWC 4009
High Courts11 Mar 2004Dismissed
Narendra Singh Vs Deputy Director of Education and Others
Allahabad High Court · (2004) 5 AWC 4279
High Courts10 Mar 2004Dismissed
Ram Dhayan Singh Vs The State of U.P. and Others
Allahabad High Court · (2004) 03 AHC CK 0269
Constitution of India, 1950 — Article 12, 14, 226, 243G
High Courts10 Mar 2004Allowed
Uttar Pradesh Ganna Sodh Parishad Genda Singh Ganna Evam Anushandhan Sansthan and Another Vs Presiding Officer, Labour Court and Another
Allahabad High Court · (2004) 101 FLR 827 : (2004) 2 UPLBEC 1731
Uttar Pradesh Industrial Disputes Act, 1947 — Section 12K, 2J, 6N
High Courts10 Mar 2004Dismissed
Bhupendra Singh Vs State of U.P. and Others
Allahabad High Court · (2004) 2 AWC 1870 : (2006) 100 RD 770
Land Acquisition Act, 1894 — Section 17, 4
High Courts10 Mar 2004Allowed
Ram Bahadur Vs Vice Chancellor, Allahabad University and Others
Allahabad High Court · (2004) 5 AWC 4287 : (2004) 2 UPLBEC 1755
High Courts10 Mar 2004Allowed
Abdul Sattar Ansari Vs Addl. District Judge & Ors.
Allahabad High Court · (2004) 03 AHC CK 0164
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Provincial Small Cause Courts Act, 1887 — Section 25