High Courts05 Mar 2003Dismissed
Ashok Kumar Kaushik Vs Madan Mohan Sharma
Allahabad High Court · (2005) 1 ARC 607
Provincial Small Cause Courts Act, 1887 — Section 25
COURT ARCHIVE
Allahabad High Court judgments, 2003
2,325 judgments · page 99 of 117
High Courts05 Mar 2003Dismissed
Harpal Singh Vs State of Uttar Pradesh and Others
Allahabad High Court · (2003) 2 UPLBEC 1140(1) : (2003) 2 UPLBEC 1140
Constitution of India, 1950 — Article 226
High Courts05 Mar 2003
Mangali and Others Vs State of U.P.
Allahabad High Court · (2003) 2 ACR 1696
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts05 Mar 2003Allowed
Naresh Chandra Gupta Vs U.P. State Road Transport Corporation and Others
Allahabad High Court · (2003) 3 AWC 1931(2)
Constitution of India, 1950 — Article 226Uttar Pradesh State Road Transport Corporation Employees (Other than Officers) Service Regulations, 1981 — Regulation 67(1), 69
High Courts05 Mar 2003Allowed
Sadhna Upadhyaya, Advocate, High Court Vs State of U.P. and Others
Allahabad High Court · (2003) 2 AWC 1297
Constitution of India, 1950 — Article 226
High Courts05 Mar 2003Allowed
Ram Dular Singh Vs Director,Panchayat Raj,Lucknow and Others
Allahabad High Court · (2003) 03 AHC CK 0128
High Courts05 Mar 2003Dismissed
Dr. Mala Arora Vs Director of Higher Education and Others
Allahabad High Court · (2003) 3 AWC 1895 : (2003) 2 UPLBEC 1159
High Courts05 Mar 2003
P.D. Tandon Vs Union of India (UOI) and Another
Allahabad High Court · (2003) 5 AWC 3785
Cantonments Act, 1924 — Section 181, 274
High Courts05 Mar 2003Allowed
Om Prakash Srivastava Vs State of U.P. and Another
Allahabad High Court · (2003) 2 UPLBEC 1140
High Courts05 Mar 2003
Chandan Singh and Another (in Jail) Vs State of U.P.
Allahabad High Court · (2003) 2 ACR 977
Criminal Procedure Code, 1973 (CrPC) — Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8
High Courts05 Mar 2003
Riaz and Others (in Jail) Vs State
Allahabad High Court · (2003) 2 ACR 1359
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 323, 324, 34
High Courts04 Mar 2003Dismissed
National Insurance Co. Ltd. Vs Urmila Devi and Others
Allahabad High Court · (2004) ACJ 1507 : (2003) 5 AWC 3776 : (2003) 97 FLR 530 : (2003) 3 LLJ 178
Motor Vehicles Act, 1988 — Section 163A, 167
High Courts04 Mar 2003Dismissed
General Manager, Ordnance Clothing Factory and Others Vs Central Administrative Tribunal, Allahabad Bench and Another
Allahabad High Court · (2003) 3 AWC 1736 : (2003) 2 UPLBEC 1131
Constitution of India, 1950 — Article 226
High Courts04 Mar 2003
Pooran Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2003) 2 ACR 1235 : (2003) 2 RCR(Criminal) 737
Criminal Procedure Code, 1973 (CrPC) — Section 205, 205(1), 239, 317, 482Penal Code, 1860 (IPC) — Section 420, 467, 468
High Courts04 Mar 2003Disposed Of
Commissioner of Income Tax Vs Om Prakash Jain
Allahabad High Court · (2003) 133 TAXMAN 405
Income Tax Act, 1961 — Section 256
High Courts03 Mar 2003
Brij Mohan alias Minto and Others (in Jail) Vs State of U.P.
Allahabad High Court · (2003) 2 ACR 1016
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts03 Mar 2003Dismissed
Arvind Kumar Vs District Magistrate and Others
Allahabad High Court · (2003) 6 AWC 4840
High Courts03 Mar 2003Dismissed
Netra Pal Singh Yadav Vs State of U.P.
Allahabad High Court · (2003) CriLJ 3912
Penal Code, 1860 (IPC) — Section 300, 302, 307
High Courts03 Mar 2003Allowed
Smt. Bodari Shukla Vs State of U.P. and Others
Allahabad High Court · (2003) 3 AWC 1895(2)
Constitution of India, 1950 — Article 14
High Courts03 Mar 2003
Kalloo and Others (In Jail) Vs State of U.P.
Allahabad High Court · (2003) CriLJ 4113
Penal Code, 1860 (IPC) — Section 300, 34