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Allahabad High Court judgments, 2003

2,325 judgments · page 100 of 117

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High Courts03 Mar 2003Allowed

Pradeep Kumar Pandey, Advocate Vs Sanyukta Sachiv, Uttar Pradesh Shashan and Others

Allahabad High Court · (2003) 5 AWC 3750 : (2003) 94 RD 729 : (2003) 2 UPLBEC 1240

Uttar Pradesh (Regulation of Building Operations) Act, 1958 — Section 10Uttar Pradesh Municipalities Act, 1916 — Section 180, 181(2)
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High Courts03 Mar 2003

Ashok Pandey, Advocate Vs Satish Chandra Mishra and Others

Allahabad High Court · (2003) 2 UPLBEC 1294

Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1Constitution of India, 1950 — Article 124(2), 124(3), 132, 133, 134A
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High Courts03 Mar 2003

State of Uttar Pradesh Vs Raj Kumari and Others

Allahabad High Court · (2005) 3 ACC 873

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High Courts03 Mar 2003Allowed

Bahri and Company Private Limited Vs Commissioner of Sales Tax

Allahabad High Court · (2004) 138 STC 583

Central Sales Tax Act, 1956 — Section 5(3)Uttar Pradesh Sales Tax (Amendment) Act, 1995 — Section 6Uttar Pradesh Trade Tax Act, 1948 — Section 11(8), 3AAAA
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High Courts03 Mar 2003

Brij Lal and Others (in Jail) Vs State of U.P.

Allahabad High Court · (2003) 3 ACR 2478

Penal Code, 1860 (IPC) — Section 147, 148, 149, 299, 302
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High Courts28 Feb 2003Dismissed

Ram Khelawan (D) and Another (in Jail) Vs State of U.P.

Allahabad High Court · (2003) 3 ACR 2260

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 34
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High Courts28 Feb 2003

Smt. Pravina Solanki Vs State of U.P. and Others

Allahabad High Court · (2003) 5 AWC 3754

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High Courts28 Feb 2003Dismissed

Dr. B.N. Asthana Vs State of U.P. and Others

Allahabad High Court · (2003) 5 AWC 3783

Constitution of India, 1950 — Article 14Uttar Pradesh State Universities Act, 1973 — Section 12
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High Courts28 Feb 2003Dismissed

Azadi Bachao Andolan and Others Vs State of U.P. and Others

Allahabad High Court · AIR 2003 All 290 : (2003) 5 AWC 3786

Constitution of India, 1950 — Article 21, 300ALand Acquisition Act, 1894 — Section 4, 6
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High Courts28 Feb 2003Dismissed

Divisional Manager, United India Insurance Co. Ltd. Vs Reshma Khatoon and Others

Allahabad High Court · (2004) 1 ACC 388 : (2003) 5 AWC 3509 : (2003) 97 FLR 854 : (2003) 2 LLJ 1022 : (2003) 2 UPLBEC 1145

Workmens Compensation Act, 1923 — Section 30, 4A(3)
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High Courts28 Feb 2003Disposed Of

Pravina Solanki Vs State of U.P. and Others

Allahabad High Court · (2003) 97 FLR 173 : (2003) 2 LLJ 507 : (2001) 2 UPLBEC 1354

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High Courts28 Feb 2003Allowed

Dr. B.K. Ghosh and Another Vs Chancellor, University of Allahabad and Others

Allahabad High Court · (2003) 2 AWC 1316(2) : (2003) 1 UPLBEC 704

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High Courts28 Feb 2003Disposed Of

State of U.P. and Others Vs Iliyas and Another

Allahabad High Court · (2003) 2 AWC 854 : (2003) 1 UPLBEC 922

Land Acquisition Act, 1894 — Section 23, 23(1A), 4
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High Courts28 Feb 2003Dismissed

Jagannath Singh Vs District Judge and Others

Allahabad High Court · AIR 2003 All 226 : (2003) 5 AWC 3743

Civil Procedure Code, 1908 (CPC) — Section 11, 151, 92
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High Courts28 Feb 2003Dismissed

Prahlad Sharma Vs State of U.P. and Others

Allahabad High Court · (2003) 2 AWC 1326(2) : (2004) 1 LLJ 260

Uttar Pradesh Government Servants (Discipline and Appeal) Rules, 1999 — Rule 13
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High Courts28 Feb 2003Dismissed

United India Insurance Co.Ltd., Azamgarh Vs Ram Ashrey Chauhan

Allahabad High Court · (2003) 02 AHC CK 0094

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High Courts28 Feb 2003Dismissed

State of U.P.through Secretary Home (Police) and Others Vs Rakesh Kumar Mishra and Another

Allahabad High Court · (2003) 02 AHC CK 0074

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High Courts28 Feb 2003Dismissed

State of U.P. and Others Vs Ramesh Pratap Singh and Others

Allahabad High Court · (2003) 2 AWC 1357 : (2003) 2 UPLBEC 1095

Constitution of India, 1950 — Article 14
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High Courts28 Feb 2003Dismissed

Krishna Gopal Pandey and Another Vs Bans Bahadur Singh and Another

Allahabad High Court · (2003) 5 AWC 3726

Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 19, 20, 20(2), 27ATransfer of Property Act, 1882 — Section 107, 54
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High Courts28 Feb 2003Dismissed

Bhupendra and Others Vs State of U.P.

Allahabad High Court · (2003) CriLJ 3921

Penal Code, 1860 (IPC) — Section 300, 34
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