High Courts28 Apr 2003Dismissed
Rama Dairy Products Ltd. Vs Secretary, U.P. Krishi Utpadan Mandi Samiti and Others
Allahabad High Court · (2004) 138 STC 508
Constitution of India, 1950 — Article 226Uttar Pradesh Trade Tax Act, 1948 — Section 13A(6)
COURT ARCHIVE
Allahabad High Court judgments, 2003
2,325 judgments · page 80 of 117
High Courts28 Apr 2003Partly Allowed
Dr. Ram Surat Chaube Vs State of U.P. and Others
Allahabad High Court · (2003) 5 AWC 3964
Constitution of India, 1950 — Article 226
High Courts25 Apr 2003Allowed
Shiv Dayal Vs State of U.P.
Allahabad High Court · (2004) 1 ACR 297
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 364A
High Courts25 Apr 2003
Jagdish Singh and Others (in Jail) Vs State
Allahabad High Court · (2003) 3 ACR 2524
Criminal Procedure Code, 1973 (CrPC) — Section 107, 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
High Courts25 Apr 2003
Bramhanand and Another Vs State of U.P.
Allahabad High Court · (2003) 3 ACR 2102
Penal Code, 1860 (IPC) — Section 302
High Courts25 Apr 2003
Commissioner of Income Tax Vs Development Trust (P) Ltd.
Allahabad High Court · (2003) 131 TAXMAN 824
Income Tax Act, 1961 — Section 154, 256
High Courts25 Apr 2003Dismissed
Jagarnath (in Jail) Vs State of U.P.
Allahabad High Court · (2003) 3 ACR 2239
Penal Code, 1860 (IPC) — Section 302, 307, 324, 34, 452
High Courts25 Apr 2003Allowed
Mohd. Iqram (in Jail) Vs State of U.P.
Allahabad High Court · (2003) 3 ACR 2208
Hindu Marriage Act, 1955 — Section 13, 24Penal Code, 1860 (IPC) — Section 13, 302, 307, 34
High Courts25 Apr 2003Dismissed
Shailendra Sharma Vs District Inspector of Schools and Others
Allahabad High Court · (2003) 5 AWC 3493
Constitution of India, 1950 — Article 226
High Courts25 Apr 2003Allowed
Rama Shankar Agarwal and Others Vs Regional Joint Director of Education and Another
Allahabad High Court · (2003) 5 AWC 4394
High Courts25 Apr 2003Allowed
Ram Pravesh Vishwakarma Vs State of U.P. and Others
Allahabad High Court · (2003) 5 AWC 3492
Constitution of India, 1950 — Article 14, 19
High Courts25 Apr 2003Disposed Of
National Capital Power Station and Another Vs Bank of Baroda and Others
Allahabad High Court · AIR 2003 All 360 : (2003) 3 BC 331 : (2003) 2 UPLBEC 1543
Constitution of India, 1950 — Article 226
High Courts25 Apr 2003Allowed
Satan and Others Vs State of U.P.
Allahabad High Court · (2004) CriLJ 1552
Penal Code, 1860 (IPC) — Section 149, 304
High Courts25 Apr 2003Dismissed
Emondson Engineers (P) Ltd. and Another Vs State of U.P. and Others
Allahabad High Court · (2003) 6 AWC 5261 : (2004) 2 BC 163
Constitution of India, 1950 — Article 226Uttar Pradesh Co-operative Societies Act, 1965 — Section 70, 91, 92
High Courts25 Apr 2003Allowed
Menka Theater and Another Vs State of U.P. and Another
Allahabad High Court · (2003) 4 AWC 2616
Uttar Pradesh Entertainments and Betting Tax Act, 1979 — Section 11, 2(1), 3
High Courts25 Apr 2003Dismissed
Dinesh Prasad Vs Kapil Dev, Director Social Welfare, U.P. Lucknow and others
Allahabad High Court · (2003) 04 AHC CK 0146
High Courts25 Apr 2003Dismissed
Dharmendra Kumar Vs Union of India (UOI) and Others
Allahabad High Court · (2003) 3 AWC 2587 : (2003) 94 RD 670
Stamp Act, 1899 — Article 38A
High Courts25 Apr 2003Allowed
Ram Pravesh Vishwakarma Vs State of U.P. and Another
Allahabad High Court · (2003) 5 AWC 3492 : (2003) 94 RD 686 : (2003) 3 UPLBEC 2096
Constitution of India, 1950 — Article 14, 19(1)
High Courts25 Apr 2003Dismissed
Ashok Kumar Pandey Vs Ashok Kumar Singh, D.I.O.S. and Others
Allahabad High Court · (2003) 5 AWC 4393
Contempt of Courts Act, 1971 — Section 12, 2Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18
High Courts25 Apr 2003Allowed
Ganga Prasad Mishra Vs State of Uttar Pradesh and Others
Allahabad High Court · (2003) 5 AWC 3460
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 13, 20(4), 21, 21(8), 213