High Courts30 Apr 2003
Rajendra Singh Jayas Vs New India Assurance Co. Ltd. and Others
Allahabad High Court · (2003) 5 AWC 4026
General Insurance (Conduct, Discipline and Appeal) Rules, 1975 — Rule 23, 25(3), 31
COURT ARCHIVE
Allahabad High Court judgments, 2003
2,325 judgments · page 78 of 117
High Courts30 Apr 2003Allowed
Baikuntha Nath Gupta Vs Janki Devi and Others
Allahabad High Court · (2003) 5 AWC 4193
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts30 Apr 2003Dismissed
Laxman (in Jail) Vs State of U.P.
Allahabad High Court · (2003) 3 ACR 2893
Criminal Procedure Code, 1973 (CrPC) — Section 215, 313, 464(1)Penal Code, 1860 (IPC) — Section 302, 307, 323, 326, 34
High Courts30 Apr 2003Dismissed
D.B. Kauser Vs Union of India (UOI) and Another
Allahabad High Court · (2003) 2 UPLBEC 1404
Constitution of India, 1950 — Article 14, 226
High Courts30 Apr 2003Dismissed
Commissioner, Sales Tax Vs Agrawal Rolling Mills
Allahabad High Court · (2006) 143 STC 258
Uttar Pradesh Sales Tax Act, 1948 — Section 10B, 21Uttar Pradesh Sales Tax Rules, 1948 — Rule 4(2)
High Courts30 Apr 2003Allowed
N.D. Ojha Vs Allahabad Development Authority and Others
Allahabad High Court · (2003) 5 AWC 4303 : (2003) 2 UPLBEC 1325
Constitution of India, 1950 — Article 14, 226
High Courts30 Apr 2003Allowed
Palak Dhari (D) through L.Rs. Vs Commissioner, Consolidation and Others
Allahabad High Court · (2003) 4 AWC 2773
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11
High Courts30 Apr 2003Dismissed
State of U.P. Vs Presiding Officer, Payment of Wages Officer and Others
Allahabad High Court · (2003) 3 LLJ 519
Payment of Wages (Procedure) Rules, 1937 — Rule 8(2), 8(3)Payment of Wages Act, 1936 — Section 15, 15(2), 16(2)
High Courts30 Apr 2003Dismissed
State of U.P. Vs Presiding Officer and Asstt. Labour Commissioner and Others
Allahabad High Court · (2003) 4 AWC 2671
Payment of Wages (Procedure) Rules, 1937 — Rule 8Payment of Wages Act, 1936 — Section 15, 15(2)
High Courts30 Apr 2003Dismissed
Prabhakar Highway Service Station Vs General Manager, Indian Oil Corporation Ltd. and Others
Allahabad High Court · (2003) 5 AWC 4045
Constitution of India, 1950 — Article 226
High Courts30 Apr 2003
Tota Ram and Others (in Jail) Vs State of U.P.
Allahabad High Court · (2003) 3 ACR 2145
Evidence Act, 1872 — Section 24, 27Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts30 Apr 2003Dismissed
Saroj Mahanta Vs Union of India (UOI) and Others
Allahabad High Court · (2003) 5 AWC 4324
Constitution (Forty-Second Amendment) Act, 1976 — Section 113(2), 207Constitution of India, 1950 — Article 226(2)
High Courts30 Apr 2003Allowed
Hari Shanker Rai Vs Prescribed Authority/SDM and Others
Allahabad High Court · (2003) 5 AWC 3987
Uttar Pradesh (Regulation of Building Operations) Act, 1958 — Section 10, 12, 15(2), 7, 9
High Courts30 Apr 2003
Gaya Prasad and Another (in Jail) Vs State of U.P.
Allahabad High Court · (2003) 3 ACR 2268
Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
High Courts29 Apr 2003
Dhampur Sugar Mills Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (2003) 133 TAXMAN 656
Uttar Pradesh Sugarcane (Purchase Tax) Act, 1961 — Section 3(3)
High Courts29 Apr 2003Dismissed
Ashaq Hussain Allie and Others Vs Chancellor, State Universities of Uttar Pradesh
Allahabad High Court · (2003) 5 AWC 3481
Uttar Pradesh State Universities Act, 1973 — Section 37.
High Courts29 Apr 2003Allowed
Chandi Prasad Upadhyay Vs Commissioner of Sales Tax
Allahabad High Court · (2004) 137 STC 587
Uttar Pradesh Trade Tax Act, 1948 — Section 3A
High Courts29 Apr 2003Dismissed
Vijai Kumar Kushwaha and Others Vs State of U.P. and Others
Allahabad High Court · (2003) 3 UPLBEC 2211
Constitution of India, 1950 — Article 14, 16, 21
High Courts29 Apr 2003Allowed
Commissioner, Sales Tax Vs Kothari Chemicals
Allahabad High Court · (2008) 11 VST 498
High Courts29 Apr 2003Dismissed
Commissioner of Income Tax Vs Ajay Dal Mill
Allahabad High Court · (2004) 186 CTR 674 : (2003) 263 ITR 66
Income Tax Act, 1961 — Section 271(1)