High Courts02 Jan 2003Dismissed
Gyan Singh Vs Union of India (UOI) and Others
Allahabad High Court · (2003) 1 AWC 525 : (2003) 2 LLJ 400
COURT ARCHIVE
Allahabad High Court judgments, 2003
2,544 judgments · page 128 of 128
High Courts02 Jan 2003Dismissed
Ramji Vs Commissioner and Others
Allahabad High Court · (2003) 1 AWC 793
Constitution of India, 1950 — Article 14Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 115S
High Courts02 Jan 2003Allowed
Sri Narain and Others Vs State
Allahabad High Court · (2003) CriLJ 4954
Penal Code, 1860 (IPC) — Section 149, 300, 323
High Courts02 Jan 2003Dismissed
Murari Lal and Others Vs IIIrd Addl. District Judge, Kanpur Nagar and Others
Allahabad High Court · (2003) 01 AHC CK 0004
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 16(1)