High Courts07 Jan 2003Dismissed
Bihari Lal Chauhan Vs Director of Factories and Another
Allahabad High Court · (2003) 2 AWC 1069 : (2003) 96 FLR 1087 : (2003) 3 LLJ 597 : (2003) 1 UPLBEC 675
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2003
2,544 judgments · page 127 of 128
High Courts07 Jan 2003Dismissed
Anirudh Kumar Nirmal and Ors. Vs State of U.P.
Allahabad High Court · (2003) 01 AHC CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 204(2)
High Courts07 Jan 2003Allowed
Riyazuddin Vs Commissioner, Milk Dairy Development and Others
Allahabad High Court · (2003) 1 AWC 521(2)
High Courts07 Jan 2003Allowed
Ram Asrey and Others Vs State
Allahabad High Court · (2003) CriLJ 2276
Penal Code, 1860 (IPC) — Section 300
High Courts07 Jan 2003Allowed
Moti Lal Vs State of U.P. and Others
Allahabad High Court · (2003) 5 AWC 3904 : (2003) 94 RD 451
High Courts06 Jan 2003Dismissed
Munendra Pratap Singh Vs Deputy Commissioner, Trade Tax and Others
Allahabad High Court · (2003) 5 AWC 3909
Constitution of India, 1950 — Article 226
High Courts06 Jan 2003Allowed
Chandra Bhan Singh Vs State of U.P. and Another
Allahabad High Court · (2003) 1 AWC 739 : (2003) 1 UPLBEC 749
Civil Services (Classification, Control and Appeal) Rules — Rule 55Uttar Pradesh Government Servants (Discipline and Appeal) Rules, 1999 — Rule 7
High Courts06 Jan 2003Dismissed
Sudhir Singh Vs District Co-operative Bank Ltd.
Allahabad High Court · (2003) 1 AWC 526(2) : (2003) 2 LLJ 428
Constitution of India, 1950 — Article 226
High Courts06 Jan 2003Disposed Of
Ram Lakhan Vs State of U.P.
Allahabad High Court · (2003) 01 AHC CK 0111
High Courts06 Jan 2003Allowed
Smt. Kamla Devi Khetan Vs Commissioner and Another
Allahabad High Court · (2003) 1 AWC 528
Stamp Act, 1899 — Section 33, 47A, 56
High Courts06 Jan 2003Dismissed
Union of India (UOI) and Another Vs Central Administrative Tribunal and Another
Allahabad High Court · (2003) 1 AWC 521 : (2003) 96 FLR 414
Constitution of India, 1950 — Article 226
High Courts06 Jan 2003Dismissed
Kailashi Vs State of U.P. and Others
Allahabad High Court · (2003) 2 AWC 1381 : (2003) 1 UPLBEC 687
Constitution of India, 1950 — Article 226
High Courts06 Jan 2003Dismissed
Gavendra Pal Singh and Others Vs Commissioner, U.P. Excise and Others
Allahabad High Court · (2003) 3 AWC 2218
Constitution of India, 1950 — Article 14
High Courts03 Jan 2003Dismissed
Shambhoo Vs H.L. Prasad and Others
Allahabad High Court · (2003) CriLJ 1859
Contempt of Courts Act, 1971 — Section 12, 2
High Courts03 Jan 2003
Commissioner of Income Tax Vs Dass Bros.
Allahabad High Court · (2003) 130 TAXMAN 599
Income Tax Act, 1961 — Section 187, 256
High Courts03 Jan 2003
Commissioner of Income Tax Vs SRI SIDH and CO.
Allahabad High Court · (2003) 131 TAXMAN 206
Income Tax Act, 1961 — Section 256
High Courts02 Jan 2003
Commissioner of Income Tax Vs Paramount Exports (P) Ltd.
Allahabad High Court · (2003) 130 TAXMAN 601
Income Tax Act, 1961 — Section 256
High Courts02 Jan 2003
Commissioner of Income Tax Vs Karam Chand Goel
Allahabad High Court · (2003) 262 ITR 391
Income Tax Act, 1961 — Section 80J, 84Income Tax Rules, 1962 — Rule 19, 19(5), 19A
High Courts02 Jan 2003Dismissed
Dr. Seema Kundra Vs State of U.P. and Others
Allahabad High Court · (2003) 1 AWC 520
High Courts02 Jan 2003Dismissed
Abdul Karim Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2003) 1 AWC 516 : (2003) 94 RD 186
Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 12, 52