High Courts09 Jan 2003Dismissed
Jaiprakash Industries Ltd. Vs State of U.P. and Others
Allahabad High Court · (2004) 138 STC 52
Uttar Pradesh Trade Tax Act, 1948 — Section 3F, 7D
COURT ARCHIVE
Allahabad High Court judgments, 2003
2,544 judgments · page 126 of 128
High Courts09 Jan 2003Allowed
Achchan Miyan Vs State of U.P. and others
Allahabad High Court · (2003) 01 AHC CK 0116
Uttar Pradesh Sales Tax Officers (Grade-II) Service Rules, 1983 — Rule 5
High Courts09 Jan 2003Allowed
Indian Council of Agricultural Research Vs Raja Balwant Singh College and Others
Allahabad High Court · (2003) 1 AWC 750
High Courts09 Jan 2003Dismissed
Mahipal Singh Yadav and Others Vs State of U.P. and Others
Allahabad High Court · (2003) 1 AWC 545
Constitution of India, 1950 — Article 14, 19(1)Motor Vehicles Act, 1988 — Section 67(2)Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 2001 — Section 5
High Courts09 Jan 2003Allowed
Shiv Poojan Prasad Vs District Magistrate and Others
Allahabad High Court · AIR 2003 All 149 : (2003) 1 AWC 530 : (2003) 94 RD 169
Constitution of India, 1950 — Article 14
High Courts08 Jan 2003Allowed
Ram Bilas Pal Vs Commissioner and Another
Allahabad High Court · (2003) 1 AWC 840
Civil Services (Classification, Control and Appeal) Rules — Rule 55A, 55B
High Courts08 Jan 2003
Smt. Roma Chaudhari Vs Purushottam Purwar and Others
Allahabad High Court · (2003) 1 AWC 842
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 97, Order 21 Rule 98, 151
High Courts08 Jan 2003Partly Allowed
Khem Karan and two Ors. Vs State
Allahabad High Court · (2003) 01 AHC CK 0103
Penal Code, 1860 (IPC) — Section 302, 34
High Courts08 Jan 2003Dismissed
Pradeep Kumar Sharma and Ors. Vs IInd Additional Civil Judge (Senior Division),Bulandshahr & Ors.
Allahabad High Court · (2003) 01 AHC CK 0101
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts08 Jan 2003Disposed Of
Bhola Prasad Nishad Vs District Magistrate and Others
Allahabad High Court · AIR 2003 All 112 : (2003) 1 AWC 546
High Courts08 Jan 2003Dismissed
Ishu Vs State of U.P. and Others
Allahabad High Court · (2003) 1 AWC 774 : (2003) 94 RD 217
Constitution of India, 1950 — Article 226Uttar Pradesh Land Revenue Act, 1901 — Section 33, 34, 35, 38, 40
High Courts08 Jan 2003Partly Allowed
Babu Lal Vs State of U.P.
Allahabad High Court · (2003) 01 AHC CK 0086
Penal Code, 1860 (IPC) — Section 302, 326
High Courts08 Jan 2003Dismissed
R.R. Pandey Vs Managing Director, U.P. Jal Nigam and Another
Allahabad High Court · (2003) 1 AWC 519 : (2003) 96 FLR 645 : (2003) 2 LLJ 675
Uttar Pradesh Government Servants (Discipline and Appeal) Rules, 1999 — Rule 4
High Courts08 Jan 2003Disposed Of
Sonu @ Ajai Vikram Upadhayay Vs Union of India
Allahabad High Court · (2003) 01 AHC CK 0073
National Security Act, 1980 — Section 3(2)
High Courts08 Jan 2003Allowed
Guddu Singh Vs District Magistrate and Others
Allahabad High Court · (2003) CriLJ 2296 : (2003) 3 RCR(Criminal) 484
Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 3
High Courts07 Jan 2003Allowed
Sher Singh Vs Union of India (UOI) and Others
Allahabad High Court · (2003) CriLJ 1857 : (2003) 3 RCR(Criminal) 219
Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 3(2), 8
High Courts07 Jan 2003Allowed
Shushil Singh Vs District Magistrate and Others
Allahabad High Court · (2003) CriLJ 1854 : (2003) 2 RCR(Criminal) 474
Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 3, 8
High Courts07 Jan 2003Allowed
Sanjay Kumar Vs State of U.P.
Allahabad High Court · (2003) CriLJ 2284 : (2003) 2 RCR(Criminal) 559
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12
High Courts07 Jan 2003Dismissed
Dharmendra Dhish Dubey Vs Chairman, Rani Laxmi Bai Kshetriya Gramin Bank and Others
Allahabad High Court · (2003) 5 AWC 3882 : (2003) 96 FLR 925 : (2003) 1 UPLBEC 724
High Courts07 Jan 2003Allowed
Indian Steel Works Vs Commissioner, Sales Tax
Allahabad High Court · (2006) 146 STC 285