High Courts19 Feb 2001Allowed
Mithilesh Kumar Singh Vs Secretary, Madhyamik Shiksha Parishad and Others
Allahabad High Court · (2001) 2 UPLBEC 1659
COURT ARCHIVE
Allahabad High Court judgments, 2001
1,218 judgments · page 53 of 61
High Courts19 Feb 2001Dismissed
Bechan Ali Vs Deputy Director of Consolidation/Additional District Magistrate and Others
Allahabad High Court · (2001) 2 AWC 1003 : (2001) 92 RD 317
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4, 52, 52(1), 53B, 9A
High Courts19 Feb 2001Dismissed
K.S. Singhal Vs Indian Tobacco Co. Ltd.
Allahabad High Court · (2001) 2 AWC 994 : (2001) 92 RD 408
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts19 Feb 2001
Laxmi Kant Upadhyaya Vs Dev Narain Misra
Allahabad High Court · (2001) 2 AWC 993
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 138
High Courts19 Feb 2001Dismissed
Vinay Kumar Chowdhary Vs Ghanshyam Narain Kohli
Allahabad High Court · (2001) 2 AWC 974 : (2001) 92 RD 453
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3A, Order 9 Rule 13, 141, 92Limitation Act, 1963 — Section 5
High Courts16 Feb 2001Allowed
Hari Lal and Others Vs State of U.P.
Allahabad High Court · (2001) CriLJ 2490
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts16 Feb 2001Allowed
Sartaj Mohammad and Others Vs State
Allahabad High Court · (2001) CriLJ 2823
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 323, 324, 34
High Courts16 Feb 2001
Bijjo alias Vijay Singh Vs State of U.P.
Allahabad High Court · (2001) 2 ACR 1902 : (2002) 93 RD 689
High Courts16 Feb 2001Allowed
Gajey Singh and Another (In Jail) Vs State of U.P.
Allahabad High Court · (2001) CriLJ 2838
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 100, 302, 34, 96, 97
High Courts16 Feb 2001Dismissed
Pradeep Kumar Rai and Others Vs Deputy Inspector General of Police and Others
Allahabad High Court · (2001) AWC 984 : (2001) 89 FLR 338 : (2001) 2 UPLBEC 1092 : (2001) 1 UPLBEC 862
Uttar Pradesh Police Regulations, 1948 — Regulation 525Uttar Pradesh Police Rules — Rule 525
High Courts16 Feb 2001Dismissed
M.A.Khan Vs State
Allahabad High Court · (2001) 02 AHC CK 0101
Penal Code, 1860 (IPC) — Section 300, 302, 34
High Courts16 Feb 2001Allowed
Chandrama Prasad Singh and Another Vs Ist Addl. District Judge,Varanasi and Others
Allahabad High Court · (2001) 02 AHC CK 0088
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4, Order 22 Rule 9
High Courts16 Feb 2001Allowed
U.P. Co-operative Bank Ltd. Vs Rameshwar Havelia
Allahabad High Court · (2001) 2 AWC 1108 : (2001) AWC 1108
Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4), 29(2)(a), 3, 30, 30(1)
High Courts16 Feb 2001Allowed
Chandrama Prasad Singh and Anr. Vs First Addl. District Judge,Varanasi & Ors.
Allahabad High Court · (2001) 02 AHC CK 0040
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 4, Order 22 Rule 9
High Courts16 Feb 2001
Sheo Dhari Vs IVth Addl. District Judge, Mirzapur and another
Allahabad High Court · (2001) 2 AWC 1581 : (2001) AWC 1581 : (2001) 3 CivCC 436 : (2001) 2 UPLBEC 1472
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 89, Order 21 Rule 90(1)Limitation Act, 1963 — Section 4
High Courts15 Feb 2001Dismissed
Shatrughna Tripathi and Another Vs Hon''ble Chief Justice of High Court of Judicature at Allahabad and Others
Allahabad High Court · (2001) 2 AWC 1054
Allahabad High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1976 — Rule 10(5), 13(1), 8Constitution of India, 1950 — Article 226
High Courts15 Feb 2001Disposed Of
Babu and Another etc. Vs State of U.P. etc.
Allahabad High Court · (2001) CriLJ 2485
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
High Courts15 Feb 2001Allowed
Rakesh Kumar Contractor Vs Superintending Engineer, Irrigation Works and Others
Allahabad High Court · (2001) AWC 1043 : (2001) 2 UPLBEC 1322
High Courts15 Feb 2001Dismissed
Om Prakash Vs State of U.P. and Others
Allahabad High Court · (2001) CriLJ 2859 : (2003) 95 RD 248
Constitution of India, 1950 — Article 226, 311Criminal Procedure Code, 1898 (CrPC) — Section 197, 197(1), 198B(3), 216, 216(5)Penal Code, 1860 (IPC) — Section 409
High Courts15 Feb 2001Allowed
Surendra Singh Vs State of U.P and others
Allahabad High Court · (2001) 2 AWC 1106 : (2001) 89 FLR 562 : (2001) 3 UPLBEC 2069