Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128, 145Stamp Act, 1899 — Section 13, 14, 26, 31, 33, 33

Read judgment

High Courts27 Feb 2001Allowed

Committee of Management, Baheri Education Society and Others Vs Director of Education (Secondary) and Others

Allahabad High Court · (2001) 2 UPLBEC 1107

Uttar Pradesh Intermediate Education Act, 1921 — Section 16A(5)

Read judgment

High Courts27 Feb 2001

Micro Abrasives (India) Ltd. Vs Dhanvir Singh and another

Allahabad High Court · (2001) AWC 1511 : (2001) 89 FLR 895 : (2001) 1 UPLBEC 669

Constitution of India, 1950 — Article 254, 254(2)Government of India Act, 1935 — Section 76Uttar Pradesh Industrial Disputes Act, 1947 — Section 2, 4

Read judgment

High Courts27 Feb 2001Allowed

Siddheshwar Shukla Vs Vice-Chancellor, Banaras Hindu University and Others

Allahabad High Court · (2001) 1 UPLBEC 771

Read judgment

High Courts27 Feb 2001

Dinesh Chandra Srivastava Vs Director Local Bodies and Others

Allahabad High Court · (2001) 2 AWC 1083

Uttar Pradesh Municipalities Act, 1916 — Section 57, 59, 65, 66, 67Uttar Pradesh Palika (Centralised) Service Rules, 1966 — Rule 37(3)

Read judgment

High Courts27 Feb 2001Allowed

Siddheswar Shukla Vs Vice Chancellor, Banaras Hindu University and Others

Allahabad High Court · (2001) 2 AWC 903

Read judgment

High Courts26 Feb 2001Dismissed

Mahesh Narain Singh Vs State of U.P. and Others

Allahabad High Court · (2001) 2 AWC 1050

Uttar Pradesh Excise Act, 1910 — Section 11(2)

Read judgment

High Courts26 Feb 2001Dismissed

Union of India (UOI) and Others Vs Bishwambhar Nath Mishra and Another

Allahabad High Court · (2001) 2 AWC 986

Read judgment

High Courts26 Feb 2001Dismissed

Radha Kant Dubey Vs Vth ADJ,Kanpur Nagar and Others

Allahabad High Court · (2001) 02 AHC CK 0062

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)

Read judgment

High Courts26 Feb 2001Dismissed

Union of India (UOI) and Others Vs Bishwambhar Nath Misra and Another

Allahabad High Court · (2001) 89 FLR 435 : (2001) 2 LLJ 1225 : (2001) 1 UPLBEC 864

Read judgment

High Courts26 Feb 2001

Sher Singh Vs State of U.P. and Others

Allahabad High Court · (2001) 2 AWC 992 : (2001) 1 UPLBEC 866

Read judgment

High Courts23 Feb 2001Dismissed

Dr. Heera Lal Vs State of U.P.

Allahabad High Court · (2001) CriLJ 2849

Criminal Procedure Code, 1973 (CrPC) — Section 164, 235(2), 313, 354(3), 364Penal Code, 1860 (IPC) — Section 302, 309

Read judgment

High Courts23 Feb 2001Disposed Of

Dr. Premlata Pandey Vs State of U.P. and Another

Allahabad High Court · (2001) 2 AWC 894

Constitution of India, 1950 — Article 14, 16, 226

Read judgment

High Courts23 Feb 2001Allowed

Raja Ram and Others Vs State of U.P.

Allahabad High Court · (2001) CriLJ 2880

Criminal Procedure Code, 1973 (CrPC) — Section 107, 161Penal Code, 1860 (IPC) — Section 14, 147, 148, 149, 302

Read judgment

High Courts23 Feb 2001Disposed Of

Sanjay Singh Vs State of U.P.and Others

Allahabad High Court · (2001) 02 AHC CK 0084

Constitution of India, 1950 — Article 226

Read judgment