High Courts08 Dec 1998Disposed Of
United India Insurance Co. Ltd. Vs Manish Porwar and others
Allahabad High Court · (1999) 2 AWC 1136
Motor Vehicles Act, 1988 — Section 110C(2A), 110D, 149(2), 163A, 163B
COURT ARCHIVE
Allahabad High Court judgments, 1998
1,478 judgments · page 5 of 74
High Courts08 Dec 1998Dismissed
Anant Ram Sharma Vs State of U.P. and others
Allahabad High Court · (1999) 1 AWC 9
Uttar Pradesh Temporary Government Servants (Termination of Service) Rules, 1975 — Rule 4
High Courts08 Dec 1998
Navin Chandra Pandey Vs Jaspal Singh and Others
Allahabad High Court · (1999) 1 ACC 284 : (2001) ACJ 272
General Clauses Act, 1897 — Section 6Motor Vehicles Act, 1988 — Section 140
High Courts07 Dec 1998Dismissed
Ram Siyadas and Others Vs IVth Additional Sessions Judge and Others
Allahabad High Court · (1999) 1 ACR 3
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 195, 195(1), 340, 340(1)Penal Code, 1860 (IPC) — Section 465, 467, 468, 471
High Courts07 Dec 1998Disposed Of
P.N. Srivastava Vs State of U.P. and others
Allahabad High Court · (1998) 4 AWC 705 : (1998) AWC 705 : (1999) 1 UPLBEC 672
Constitution of India, 1950 — Article 14, 21, 311Uttar Pradesh Palika (Centralised) Service Rules, 1966 — Rule 37
High Courts07 Dec 1998
Reptakos Brett and Co. Vs Labour Court (Vth), U.P., Kanpur and another
Allahabad High Court · (1998) 4 AWC 573 : (1998) AWC 573 : (1999) 81 FLR 222 : (1999) 3 UPLBEC 111
Uttar Pradesh Industrial Disputes Act, 1947 — Section 2, 4K, 6N, 6P, 6Q
High Courts07 Dec 1998Allowed
Harish Chandra Singh Vs State of Uttar Pradesh and Others
Allahabad High Court · (1999) CriLJ 1346 : (1999) 2 RCR(Criminal) 214
Constitution of India, 1950 — Article 356Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1)Penal Code, 1860 (IPC) — Section 120B, 176, 177, 201, 217
High Courts07 Dec 1998
Harish Chandra Singh I.P.S. Vs State of U.P. and Others
Allahabad High Court · (1999) 1 ACR 1
Constitution of India, 1950 — Article 356Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1)Penal Code, 1860 (IPC) — Section 120B, 177, 201, 217, 218
High Courts07 Dec 1998Allowed
Hazi Shafi Vs State of U.P. and Another
Allahabad High Court · (1999) 3 ACR 2650
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts04 Dec 1998
Awadhesh Prasad Shukla Vs S.H.O.P.S. and Others
Allahabad High Court · (1999) 3 ACR 2770
Penal Code, 1860 (IPC) — Section 104, 323, 324, 392, 452Uttar Pradesh Goondas Act, 1932 — Section 3Uttar Pradesh Police Rules — Rule 223, 228
High Courts04 Dec 1998Dismissed
V.K. Banerjee Vs State of U.P. and Others
Allahabad High Court · (1999) 1 UPLBEC 768
Uttar Pradesh Public Services (Reservation for Scheduled Castes, Scheduled Tribes and Other Backward Classes) Act, 1994 — Section 3
High Courts04 Dec 1998Dismissed
Raees Ahmad Vs State of U.P. and others
Allahabad High Court · (1999) 2 AWC 1305
Uttar Pradesh Municipalities Act, 1916 — Section 87A(12), 9, 9(1)
High Courts04 Dec 1998Disposed Of
U.P. State Sugar Corporation Ltd., Mahrajganj Vs Ambika Singh and another
Allahabad High Court · (1999) 1 AWC 887
Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 3
High Courts04 Dec 1998
Sudhanshu Gupta and Another Vs State of U.P. and Others
Allahabad High Court · (1999) 3 ACR 2611
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1), 3(10)
High Courts03 Dec 1998Dismissed
New India Assurance Co. Ltd. Vs Sita Sharma and Others
Allahabad High Court · (1999) 1 ACC 185 : (1999) ACJ 912
Motor Vehicles Act, 1988 — Section 103, 104, 105, 106, 157
High Courts03 Dec 1998Dismissed
Maharia Re-Surfacing and Constructions (P.) Ltd. and another Vs Greater Noida Industrial Development Authority and another
Allahabad High Court · (1999) 1 AWC 122
Contract Act, 1872 — Section 10, 7
High Courts03 Dec 1998
Daya Ram Singh Vs Deputy Director of Consolidation, Allahabad and others
Allahabad High Court · (1999) 2 AWC 1309 : (1999) RD 114
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 20, 48
High Courts03 Dec 1998
Vipin Bihari Lal Vs State of U.P. and Others
Allahabad High Court · (1999) 3 ACR 2775
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203Penal Code, 1860 (IPC) — Section 201, 302, 394
High Courts02 Dec 1998Dismissed
Rajesh Kumar Singh and Others Vs Superintendent of Police and Others
Allahabad High Court · (1999) 3 ACR 2773
High Courts02 Dec 1998Dismissed
Vineet Kumar Vs Neel Hans Garg
Allahabad High Court · (1998) 4 AWC 829 : (1998) AWC 829
Transfer of Property Act, 1882 — Section 106