COURT ARCHIVE

Allahabad High Court judgments, 1998

1,478 judgments · page 4 of 74

High Courts10 Dec 1998Disposed Of

Arun Vs Mahipal

Allahabad High Court · (1999) 3 ACR 2774

High Courts10 Dec 1998Allowed

Vam Organic Chemicals Ltd. Vs State of U.P. and others

Allahabad High Court · (1998) 4 AWC 600 : (1998) AWC 600

Constitution of India, 1950 — Article 226

High Courts10 Dec 1998Dismissed

J.K. Eint Works Vs State of U.P. and others

Allahabad High Court · (1999) 2 AWC 1322

Mines and Minerals (Development and Regulation) Act, 1957 — Section 3

High Courts10 Dec 1998Partly Allowed

Committee of Management Mahatma Gandhi Vidhyalaya Higher Secondar School Vs D.I.O.S.Kanpur Dehat & Ors.

Allahabad High Court · (1998) 12 AHC CK 0049

Uttar Pradesh Intermediate Education Act, 1921 — Section 16G(7)

High Courts10 Dec 1998

Satya Oil Traders Vs State of U.P. and others

Allahabad High Court · (1998) 4 AWC 646 : (1998) AWC 646

High Courts09 Dec 1998Allowed

Phool Chandra Yadav and Others Vs Public Service Commission and Another

Allahabad High Court · (1999) 1 UPLBEC 754

Uttar Pradesh Nyayik Sewa Niyamavali, 1951 — Rule 12(1)

High Courts09 Dec 1998Dismissed

Ram Swaroop Vs State of U.P. and another

Allahabad High Court · (1998) 4 AWC 645 : (1998) AWC 645 : (1999) 3 RCR(Civil) 264

Constitution of India, 1950 — Article 14Essential Commodities Act, 1955 — Section 3(7)

High Courts09 Dec 1998Dismissed

Shiv Prasad Serhaiya Vs Passenger Tax Officer and others

Allahabad High Court · (1999) 2 AWC 1126

Uttar Pradesh Motor Gadi (Yatri Kar) Adhiniyam, 1962 — Section 13, 9

High Courts09 Dec 1998Allowed

Dr. Avneesh Kumar and others Vs Director, Indian Veterinary Reserch Institute, Bareilly and others

Allahabad High Court · (1999) 2 AWC 1337 : (1999) 3 UPLBEC 113

Constitution of India, 1950 — Article 14, 226

High Courts09 Dec 1998Dismissed

Anand Prakash Vs VI Addl. District Judge,Saharanpur and Others

Allahabad High Court · (1998) 12 AHC CK 0052

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)

High Courts09 Dec 1998Dismissed

State of U.P. Vs Ishwar Din

Allahabad High Court · (1998) 12 AHC CK 0046

Criminal Procedure Code, 1973 (CrPC) — Section 381Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(2)

High Courts09 Dec 1998Dismissed

Vinay Kumar, Avadhesh Kumar Vs District Agriculture Officer/Fertilizer Registration Authority, Jaunpur

Allahabad High Court · (1999) 1 AWC 6

High Courts09 Dec 1998Dismissed

Baleshwar Singh and others Vs State of U.P. and others

Allahabad High Court · AIR 1999 All 84 : (1999) 1 AWC 125 : (1999) 2 RCR(Civil) 612

Constitution of India, 1950 — Article 19(1)Uttar Pradesh Establishment and Regulation of Saw Mills Rules, 1978 — Rule 3

High Courts09 Dec 1998

Hind Majdoor Sabha, U.P. Vs State of U.P. and others

Allahabad High Court · (1999) 1 AWC 126 : (2000) 2 LLJ 583

Limitation Act, 1963 — Section 4, 5Payment of Wages Act, 1936 — Section 15, 15(2), 15(3), 17Representation of the People Act, 1951 — Section 29(2), 97(1)

High Courts09 Dec 1998

U.P. State Mineral Development Corporation Ltd. Vs Additional Commissioner of Income Tax and Others

Allahabad High Court · (1999) 238 ITR 669 : (1999) 106 TAXMAN 281

Finance Act, 1998 — Section 86, 87

High Courts09 Dec 1998

Hiltex Industrial Fabrics (P.) Ltd. Vs Adll. Director General of Factories and others

Allahabad High Court · (1998) 4 AWC 599 : (1998) AWC 599

Constitution of India, 1950 — Article 14

High Courts09 Dec 1998

U.P. STATE MINERAL DEVELOPMENT CORPORATION LTD. Vs ADDITIONAL COMMISSIONER OF INCOME TAX and Others

Allahabad High Court · (1999) 153 CTR 222

Finance (No. 2) Act, 1998 — Section 86, 87, 88

High Courts09 Dec 1998

Ramakant Purohit Vs State of U.P. and Others

Allahabad High Court · (1999) 3 ACR 2793

Penal Code, 1860 (IPC) — Section 409, 420

High Courts08 Dec 1998Partly Allowed

United India Insurance Co. Ltd. Vs Manish Porwar and Others

Allahabad High Court · (2000) ACJ 30 : AIR 1999 All 142

Motor Vehicles Act, 1988 — Section 149, 163A, 163B, 166, 170

High Courts08 Dec 1998Dismissed

S.L. Bathla Vs State of Bank of India and Others

Allahabad High Court · (1999) 1 UPLBEC 233

Constitution of India, 1950 — Article 226