High Courts15 Dec 1998Disposed Of
Narendra Bahadur Singh Vs State of U.P. and others
Allahabad High Court · (1999) 1 AWC 609 : (1999) 1 UPLBEC 184
Uttar Pradesh Municipalities Act, 1916 — Section 87A
COURT ARCHIVE
Allahabad High Court judgments, 1998
1,478 judgments · page 3 of 74
High Courts15 Dec 1998
Sharda Prasad Vs Director, Printing and Stationery, Allahabad and others
Allahabad High Court · (1999) 2 AWC 1129 : (1999) 81 FLR 706
Constitution of India, 1950 — Article 226
High Courts15 Dec 1998
Ramji Singh Vs State of U.P. and others
Allahabad High Court · (1999) 2 AWC 1223
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts15 Dec 1998Dismissed
Ramji Singh Vs State of U.P. and Others
Allahabad High Court · (1999) 2 UPLBEC 947
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 340
High Courts15 Dec 1998
State of U.P. Vs Bhagat Singh and Others
Allahabad High Court · (1999) 1 ACR 401
Penal Code, 1860 (IPC) — Section 307, 307, 34
High Courts14 Dec 1998
Rajesh Gupta Vs State of U.P.
Allahabad High Court · (1999) 3 ACR 2649
Penal Code, 1860 (IPC) — Section 363, 366, 367, 368, 376
High Courts14 Dec 1998Dismissed
Mithilesh Kumar Singh Vs State of U.P. and others
Allahabad High Court · (1999) 2 AWC 1128(1) : (1999) RD 169
High Courts14 Dec 1998Disposed Of
Kumari Grih Lakshmi Srivastava Vs Director/Chief Engineer, R.E.S., Lucknow and others
Allahabad High Court · (1999) 2 AWC 1344 : (1999) 81 FLR 215 : (1999) 3 UPLBEC 108
High Courts14 Dec 1998Dismissed
Nathi Lal Vs IIIrd Addl. District Judge, Agra and others
Allahabad High Court · (1999) 1 AWC 849
Uttar Pradesh State Universities Act, 1973 — Section 1(2), 1(2), 2, 2(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2, 3
High Courts14 Dec 1998Dismissed
Jawahar Lal Shakya and Anr. Vs Deputy Director,Pashu Palan Vibhag & Ors.
Allahabad High Court · (1998) 12 AHC CK 0048
High Courts14 Dec 1998
Bishan Chand and others Vs District Judge, Aligarh and others
Allahabad High Court · (1999) 2 AWC 984
Constitution of India, 1950 — Article 226, 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 12(1), 14, 18, 20(2)
High Courts14 Dec 1998
Shyam Kali and Others Vs Station Officer, P.S. Baberu and Others
Allahabad High Court · (1999) 3 ACR 2776
Constitution of India, 1950 — Article 226
High Courts12 Dec 1998Allowed
Som Datt Vs Deputy Director of Consolidation,Saharanpur and Others
Allahabad High Court · (1998) 12 AHC CK 0060
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts11 Dec 1998Dismissed
Anuddin Shah and others Vs State of U.P. and others
Allahabad High Court · (1998) 4 AWC 674 : (1998) AWC 674
High Courts11 Dec 1998Allowed
Johri Mal Vs State of U.P. and another
Allahabad High Court · (1998) 4 AWC 592 : (1998) AWC 592
Constitution of India, 1950 — Article 14
High Courts11 Dec 1998Partly Allowed
Sinchai Mazdoor Sangh Vs State of U.P.& Ors.
Allahabad High Court · (1998) 12 AHC CK 0047
High Courts11 Dec 1998
Raj Kumar Singh and another Vs District Inspector of Schools, Azamgarh and others
Allahabad High Court · (1998) 4 AWC 655 : (1998) AWC 655
Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 100, 101
High Courts11 Dec 1998
Krishna Kumar (Decd.) through L.Rs. Vs State of U.P. and others
Allahabad High Court · (1998) 4 AWC 595 : (1998) AWC 595 : (1999) 2 LLJ 415
Payment of Gratuity Act, 1972 — Section 4, 4(1), 4(6)
High Courts11 Dec 1998
Rajesh Kumar and Another Vs State of U.P. and Others
Allahabad High Court · (1999) 1 ACR 479 : (1999) 3 RCR(Criminal) 57
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 395Uttar Pradesh Police Regulations, 1948 — Regulation 228, 229, 230, 231, 236
High Courts10 Dec 1998Disposed Of
Rajjo alias Gingin Vs The State
Allahabad High Court · (1999) CriLJ 2996
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 34, 393, 394