High Courts21 Oct 1997Disposed Of
Anil Kumar Kaushik Vs New Okhla Industrial Development Authority and Another
Allahabad High Court · (1997) AWC 550 : (1998) 1 UPLBEC 407
COURT ARCHIVE
Allahabad High Court judgments, 1997
1,850 judgments · page 17 of 93
High Courts21 Oct 1997Allowed
Shri Niwas Singh Vs District Inspector of Schools and Others
Allahabad High Court · (1997) AWC 687 : (1998) 1 UPLBEC 276
High Courts21 Oct 1997Partly Allowed
Jasrath Singh and Others Vs State of U.P.
Allahabad High Court · (1997) 10 AHC CK 0072
Forest Act, 1927 — Section 26
High Courts21 Oct 1997
Jagdish Prasad Sharma and others Vs Director of Education, Allahabad and others
Allahabad High Court · (1998) 1 AWC 629
Constitution of India, 1950 — Article 226
High Courts21 Oct 1997Dismissed
Mahendra Pal Singh Raghav Vs Senior Manager (JIG and Tools), Bharat Heavy Electricals (India) Ltd. and Others
Allahabad High Court · (1997) AWC 569 : (1998) 1 UPLBEC 15
Constitution of India, 1950 — Article 226
High Courts21 Oct 1997Dismissed
Jayanti Prasad and Others Vs Kamal Narain and Others
Allahabad High Court · (1998) CriLJ 4689
Criminal Procedure Code, 1973 (CrPC) — Section 145Evidence Act, 1872 — Section 91
High Courts20 Oct 1997Allowed
Tej Dhari Vs Durga Prasad
Allahabad High Court · (1997) 10 AHC CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 147, 323, 452
High Courts20 Oct 1997Allowed
Anand Swaroop Lekhpal Vs State of U.P.and Another
Allahabad High Court · (1997) 10 AHC CK 0058
Penal Code, 1860 (IPC) — Section 218
High Courts20 Oct 1997Allowed
Soran Vs Ram Charan
Allahabad High Court · (1997) 10 AHC CK 0050
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176
High Courts20 Oct 1997
State of U.P. Vs Sia Ram alias Khurbur
Allahabad High Court · (1998) CriLJ 4225
Criminal Procedure Code, 1973 (CrPC) — Section 240, 313, 340, 452(2), 454Penal Code, 1860 (IPC) — Section 405, 406, 409, 420
High Courts20 Oct 1997Dismissed
Baru (Since deceased) and Another Vs Tej Pal and Others
Allahabad High Court · AIR 1998 All 230 : (1997) AWC 684
Evidence Act, 1872 — Section 108, 114Hindu Adoptions and Maintenance Act, 1956 — Section 16, 6
High Courts17 Oct 1997Dismissed
Raja Ram Vs IVth Addl. Sessions Judge and Others
Allahabad High Court · (1998) CriLJ 3365
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(2), 126(2), 127, 401(2)
High Courts17 Oct 1997Allowed
Ramesh Chandra Vs Tej Pal Garg
Allahabad High Court · (1997) 10 AHC CK 0079
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209
High Courts17 Oct 1997
Bhairav Lal Verma Vs Union of India (UOI) Mohd. Farooq Vs Commissioner of Income Tax and Another
Allahabad High Court · (1997) AWC 667 : (1998) 230 ITR 855
Income Tax Act, 1961 — Section 271, 273A
High Courts17 Oct 1997Dismissed
Paras Nath Kurmi Vs The Sessions Judge and Others
Allahabad High Court · (1998) 1 CivCC 700 : (1998) 2 DMC 265 : (1998) 1 RCR(Criminal) 652
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(2)
High Courts17 Oct 1997Dismissed
Paras Nath Kurmi Vs Sessions Judge and Others
Allahabad High Court · (1998) CriLJ 1084
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(2)Hindu Marriage Act, 1955 — Section 13
High Courts17 Oct 1997
BHAIRAV LAL VERMA Vs UNION OF INDIA. MOHD. FAROOQ Vs Commissioner of Income Tax
Allahabad High Court · (1998) 146 CTR 16
Income Tax Act, 1961 — Section 139, 142, 143, 148, 215
High Courts16 Oct 1997Disposed Of
Kanhaiya Lal Suraj Prasad Vs Commissioner of Trade Tax
Allahabad High Court · (1997) AWC 597 Supp
High Courts16 Oct 1997Allowed
Shamiuddin Vs Additional District Judge (I), Mathura and others
Allahabad High Court · (1998) 1 AWC 536 : (1998) RD 109 : (1997) 3 UPLBEC 2203
Constitution of India, 1950 — Article 226, 227Uttar Pradesh Panchayat Raj Act, 1947 — Section 11A(2), 12C, 12C(1)
High Courts16 Oct 1997Disposed Of
Mahboob Vs State of U.P.
Allahabad High Court · (1997) 10 AHC CK 0071
Uttar Pradesh Prevention of Cow Slaughter Act, 1955 — Section 3, 5A, 8