COURT ARCHIVE

Allahabad High Court judgments, 1997

1,850 judgments · page 15 of 93

High Courts28 Oct 1997Allowed

Committee of Management, Tagore Uchchattar Madhyamic Vidyalaya and Another Vs District Inspector of Schools and Others

Allahabad High Court · (1997) AWC 580 : (1998) 1 UPLBEC 429

Constitution of India, 1950 — Article 226Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 12, 5, 5(1), 5(2), 9(4)Uttar Pradesh High Schools and Intermediate Colleges (Payment of Salaries of Teachers and Other Employees) Rules, 1993 — Rule 19, 19(2), 19(3)

High Courts28 Oct 1997

Commissioner of Income Tax Vs Bharat Curio Stores

Allahabad High Court · (1999) 152 CTR 51 : (1999) 235 ITR 507

Income Tax Act, 1961 — Section 35B

High Courts28 Oct 1997Dismissed

Brij Bhal Singh Gautam Vs Union of India (UOI) and Others

Allahabad High Court · AIR 1998 All 132 : (1997) AWC 540

Constitution of India, 1950 — Article 226

High Courts28 Oct 1997Dismissed

Arvind Kumar Agarwal Vs State of U.P. and Others

Allahabad High Court · (1998) 1 UPLBEC 163

Uttar Pradesh Co-operative Societies Act, 1965 — Section 121Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N

High Courts28 Oct 1997Partly Allowed

Parvin Singh Vs State of U.P.

Allahabad High Court · (1997) 10 AHC CK 0070

Penal Code, 1860 (IPC) — Section 377

High Courts28 Oct 1997

Shyam Sunder Sharma Vs State of U.P. and another

Allahabad High Court · (1998) 2 AWC 1384

Uttar Pradesh Subordinate Courts (Inferior Establishment) Rules, 1955 — Rule 12

High Courts28 Oct 1997Dismissed

Shiksha Parishad and Another Vs Deputy Registrar, Firms, Societies and Chits, Faizabad Division and Another

Allahabad High Court · (1998) 1 UPLBEC 290

Societies Registration Act, 1860 — Section 25, 3A

High Courts28 Oct 1997Dismissed

Lalji Kushwaha Vs Superintending Engineer and Others

Allahabad High Court · (1998) 1 UPLBEC 216

High Courts28 Oct 1997

Dr. Rajiv Saksena Vs XIIIth Addl. District Judge and Another

Allahabad High Court · (1997) 10 AHC CK 0011

Constitution of India, 1950 — Article 226General (Civil) Rules — Rule 472, 500, 501, 504Succession Act, 1925 — Section 276, 284, 285, 295

High Courts28 Oct 1997

Bhuwal Prasad Vs IInd Addl. District and Sessions Judge and Others

Allahabad High Court · (1997) 21 ACR 1001

Criminal Procedure Code, 1973 (CrPC) — Section 145

High Courts28 Oct 1997Dismissed

Bhullan Singh and Another Vs Dy. Director of Education and Others

Allahabad High Court · (1999) 3 LLJ 551 : (1998) 1 UPLBEC 10

Constitution of India, 1950 — Article 14, 16, 16(1)

High Courts27 Oct 1997Allowed

Ramesh Jogi (Yogi) Vs State of U.P.

Allahabad High Court · (1998) CriLJ 3861

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 82, 83Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 303

High Courts27 Oct 1997Allowed

Maharaj Singh Vs Addl. City Magistrate (1st), Prescribed Authority, Agra and another

Allahabad High Court · (1998) 1 AWC 502

Constitution of India, 1950 — Article 226Uttar Pradesh Road Side Land Control Act, 1945 — Section 13(2)

High Courts24 Oct 1997Dismissed

Ram Raj Pandey and Others Vs Upper Zila Adhikari Prashasan and Others

Allahabad High Court · (1997) AWC 705 : (1998) 1 UPLBEC 229

Uttar Pradesh Industrial Disputes Act, 1947 — Section 6NUttar Pradesh Town Areas Act, 1914 — Section 10, 11, 12, 9

High Courts24 Oct 1997Dismissed

Uma Shankar Dubey and Anr. Vs Inspector General of Registration,U.P.,Allahabad & Anr.

Allahabad High Court · (1997) 10 AHC CK 0057

High Courts24 Oct 1997Dismissed

Dharmendra Rai and Ors. Vs State of U.P.,through Collector,Padrauna & Ors.

Allahabad High Court · (1997) 10 AHC CK 0055

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 11(2)

High Courts24 Oct 1997

Committee of Management of Rashtriya Kissan College, Shyamli, Muzaffarnagar and another Vs Vice-Chancellor, Chaudhary Charan Singh University, Meerut and another

Allahabad High Court · (1998) 2 AWC 1249

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 226Uttar Pradesh State Universities Act, 1973 — Section 68

High Courts24 Oct 1997

Commissioner of Income Tax Vs Durga Bansal Cold Storage and Ice Factory

Allahabad High Court · (1998) 149 CTR 160 : (1999) 235 ITR 479

Income Tax Act, 1961 — Section 80J, 80J(4)

High Courts24 Oct 1997Allowed

Deshraj Singh Vs District Magistrate and Others

Allahabad High Court · (1997) AWC 609 : (1998) 1 UPLBEC 32

Constitution of India, 1950 — Article 226

High Courts23 Oct 1997

Gurdeep Singh Vs Om Praksh Singh and Others

Allahabad High Court · (1997) 10 AHC CK 0108

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19, 151