High Courts29 Nov 1996Dismissed
State of U.P. and Others Vs Bhabul Singh and Others
Allahabad High Court · (1997) ACJ 1046 : (1997) 2 AWC 733 : (1998) RD 416
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Allahabad High Court judgments, 1996
1,502 judgments · page 7 of 76
High Courts28 Nov 1996Dismissed
Sheo Shanker Singh Yadav Vs State of U.P. and Others
Allahabad High Court · (1996) 11 AHC CK 0148
Constitution of India, 1950 — Article 226
High Courts28 Nov 1996Allowed
Dropdi Devi @ Dropa Devi Vs Om Prakash
Allahabad High Court · (1997) 1 DMC 486
Hindu Marriage (Amendment) Act, 1956 — Section 13(1A)
High Courts28 Nov 1996Allowed
U.P. Financial Corporation Vs A.S. Solvent Extraction Pvt. Ltd.
Allahabad High Court · (1997) 89 CompCas 729
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2State Financial Corporations Act, 1951 — Section 29Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts28 Nov 1996Dismissed
Sheo Shankar Singh Yadav Vs State of Uttar Pradesh and Others
Allahabad High Court · (1997) 1 UPLBEC 462
Constitution of India, 1950 — Article 226
High Courts28 Nov 1996Dismissed
Shiv Dayal Malhotra Vs Harish Chandra and Sons & Ors.
Allahabad High Court · (1996) 11 AHC CK 0099
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 115Evidence Act, 1872 — Section 18, 21
High Courts28 Nov 1996Allowed
Ram Sajiwan Misra Vs State of U.P.through Secretary Harijan and Social Welfare,U.P.Lucknow
Allahabad High Court · (1996) 11 AHC CK 0086
High Courts28 Nov 1996Dismissed
Sita Devi Vs Deputy Director of Consolidation,District Jaunpur and Others
Allahabad High Court · (1996) 11 AHC CK 0075
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5(1)(c)
High Courts28 Nov 1996Dismissed
State of U.P. Vs U.P.Public Services Tribunal III Lucknow & Anr.
Allahabad High Court · (1996) 11 AHC CK 0061
Constitution of India, 1950 — Article 226
High Courts28 Nov 1996Allowed
Usha Breeco Limited, Hardwar Vs Commissioner of Entertainment Tax, U.P. Lucknow and others
Allahabad High Court · AIR 1997 All 255
Constitution of India, 1950 — Article 14Uttar Pradesh Entertainments and Betting Tax Act, 1979 — Section 3
High Courts28 Nov 1996
Hari Om and Ors. Vs Gopal
Allahabad High Court · (1996) 11 AHC CK 0051
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 3Specific Relief Act, 1963 — Section 16(c)
High Courts28 Nov 1996Allowed
Smt. Dropdi Devi alias Dropa Devi Vs Om Prakash
Allahabad High Court · (1996) 11 AHC CK 0032
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1Family Courts Act, 1984 — Section 10, 13, 14, 19(1)Hindu Marriage Act, 1955 — Section 13(1A), 9
High Courts28 Nov 1996
Ajay Kumar Vs Director of Higher Education and Others
Allahabad High Court · (1997) 1 UPLBEC 337
Uttar Pradesh Higher Education Services Commission (Amendment) Act, 1992 — Section 13(2), 13(4)Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 11, 12, 13, 14, 15Uttar Pradesh State Universities Act, 1973 — Section 31(3)
High Courts28 Nov 1996Allowed
Usha Breeco Ltd. Vs Commissioner of Entertainment Tax and Others
Allahabad High Court · (1996) 11 AHC CK 0010
High Courts27 Nov 1996Allowed
Abdul Wasim and Another Vs Collector
Allahabad High Court · (1996) 11 AHC CK 0146
Constitution of India, 1950 — Article 14Uttar Pradesh Subordinate Offices Ministerial Staff (Direct Recruitment) (First Amendment) Rules, 1986 — Rule 22, 22(1), 23, 23(1), 23(2)Uttar Pradesh Subordinate Offices Ministerial Staff (Direct Recruitment) Rules, 1985 — Rule 22
High Courts27 Nov 1996Disposed Off
Commissioner of Income Tax Vs Champarun Sugar Works Ltd.
Allahabad High Court · (1997) 140 CTR 493 : (1997) 225 ITR 863 : (1997) 93 TAXMAN 32
Income Tax Act, 1961 — Section 17, 40Income Tax Rules, 1962 — Rule 2
High Courts27 Nov 1996Disposed Of
S.N.Agarwal and Another Vs State of U.P.and Others
Allahabad High Court · (1996) 11 AHC CK 0095
High Courts27 Nov 1996Dismissed
Mehesh Chandra Verma Vs U.P.Public Service Tribunal,U.P.Lucknow & Ors.
Allahabad High Court · (1996) 11 AHC CK 0063
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Uttar Pradesh Municipalities Act, 1916 — Section 57Uttar Pradesh Nagar Palika (Centralised) Service Rules, 1966 — Rule 19, 20, 21, 31
High Courts27 Nov 1996Dismissed
Ram Chandra Gupta Vs Krishna Purwar
Allahabad High Court · (1996) 11 AHC CK 0024
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2)
High Courts26 Nov 1996Dismissed
Kaka Joginder Singh alias Dharti Pakad Vs Election Commission of India and Others
Allahabad High Court · (1996) 11 AHC CK 0141
Constitution of India, 1950 — Article 174, 188, 190(4), 193, 198Representation of the People Act, 1951 — Section 73