COURT ARCHIVE

Allahabad High Court judgments, 1996

1,502 judgments · page 5 of 76

High Courts09 Dec 1996Dismissed

Ch.Mahendra Singh and Others Vs State of U.P.and Others

Allahabad High Court · (1996) 12 AHC CK 0076

Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10, 5(6), 5(6)(b)

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High Courts09 Dec 1996Disposed Of

A.R Sareen and Ors. Vs State of U.P.,through Secretary Incharge Greater Noida,Ghaziabad & Ors.

Allahabad High Court · (1996) 12 AHC CK 0071

Land Acquisition Act, 1894 — Section 17, 5A

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High Courts09 Dec 1996Allowed

Kumari Maina Nagar Vs District Magistrate

Allahabad High Court · (1996) 12 AHC CK 0029

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High Courts09 Dec 1996

Wahid Husain Vs State of U.P.

Allahabad High Court · (1997) 21 ACR 353

Criminal Procedure Code, 1973 (CrPC) — Section 131, 313Penal Code, 1860 (IPC) — Section 376Uttar Pradesh Children Act, 1951 — Section 2(4), 28

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High Courts06 Dec 1996Dismissed

Vijai Shankar Saini Vs Deputy Registrar, Co-operative Societies and Others

Allahabad High Court · (1997) 1 UPLBEC 262

Constitution of India, 1950 — Article 12, 226

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High Courts06 Dec 1996Dismissed

Brij Kishori Devi Vs State of U.P.and Others

Allahabad High Court · (1996) 12 AHC CK 0079

Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 17, 17(2)(i), 4, 5A, 6

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High Courts06 Dec 1996Dismissed

Ram Deo Singh Vs Prescribed Authority/Sub-Divisional Officer Khaga Fatehpur and Others

Allahabad High Court · (1996) 12 AHC CK 0073

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 12A, 13

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High Courts06 Dec 1996

Rim Deo Singh Vs Prescribed Authority/Sub-Divisional Officer Khaga Fatehpur & Ors.

Allahabad High Court · (1996) 12 AHC CK 0050

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 12A, 13

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High Courts06 Dec 1996

Sureshwar Dutt Pandey Vs State of U.P. and Others

Allahabad High Court · (1997) 1 UPLBEC 299

Uttar Pradesh Civil Services Regulations — Regulation 351A, 470

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High Courts06 Dec 1996

Abdul Majeed Vs State of U.P.

Allahabad High Court · (1997) 21 ACR 73

Penal Code, 1860 (IPC) — Section 204, 279, 338

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High Courts05 Dec 1996Allowed

Maheshwar Vs State of U.P.

Allahabad High Court · (1997) 21 ACR 226

Penal Code, 1860 (IPC) — Section 201, 302, 34

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High Courts05 Dec 1996Partly Allowed

Pooran Singh and Another Vs State of U.P.

Allahabad High Court · (1997) CriLJ 2253

Penal Code, 1860 (IPC) — Section 307, 324, 326, 34

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High Courts05 Dec 1996Dismissed

U.P. State Electricity Board and Another Vs State of U.P. and Others

Allahabad High Court · (1998) 3 LLJ 326

Uttar Pradesh Industrial Disputes Act, 1947 — Section 4

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High Courts05 Dec 1996Dismissed

Champa Devi and Ors. Vs State of U.P.& Ors.

Allahabad High Court · (1996) 12 AHC CK 0070

Land Acquisition Act, 1894 — Section 17, 4, 5A, 6

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High Courts05 Dec 1996Dismissed

Daya Ram Vs District Judge and Others

Allahabad High Court · (1996) 12 AHC CK 0030

Constitution of India, 1950 — Article 226Provincial Small Cause Courts Act, 1887 — Section 17, 25

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High Courts05 Dec 1996Dismissed

State of U.P. and Another Vs Nand Kishore Harbola and Another

Allahabad High Court · (1996) 12 AHC CK 0024

Constitution of India, 1950 — Article 226Uttar Pradesh Subordinate Engineering Services Rules, 1951 — Rule 19, 20, 22, 23

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High Courts04 Dec 1996Dismissed

Shailendra Amar Singh Vs Harnam Singh Cornalius

Allahabad High Court · (1998) RD 559

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High Courts04 Dec 1996Disposed Off

Commissioner of Income Tax Vs Har Nath Ram Nath

Allahabad High Court · (1997) 224 ITR 713

Income Tax Act, 1961 — Section 187(2)

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High Courts04 Dec 1996Dismissed

Sheo Ram (Decd.) through L.Rs. and Others Vs Dy. Director of Consolidation and Others

Allahabad High Court · (1997) RD 274

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48(1)

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High Courts04 Dec 1996Allowed

Dasrath Singh Parihar Vs State of U.P. and Others

Allahabad High Court · (1996) 12 AHC CK 0001

Constitution of India, 1950 — Article 226, 311Uttar Pradesh Home Guards Act, 1963 — Section 10, 11, 12, 2, 4

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