High Courts13 Aug 1987Dismissed
Abdul Latif Al-Hindi Vs University of Allahabad and Another
Allahabad High Court · (1987) 08 AHC CK 0063
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Allahabad High Court judgments, 1987
709 judgments · page 15 of 36
High Courts13 Aug 1987Allowed
Class I Officers Association, Chandra Shekhar Azad University of Agriculture and Technology and Another Vs State of U.P. and Another
Allahabad High Court · (1988) 1 AWC 49
Constitution of India, 1950 — Article 14, 16
High Courts13 Aug 1987Dismissed
Parvez Ahmad and Others Vs Aligarh Muslim University, Aligarh and Others
Allahabad High Court · AIR 1988 All 18
Constitution of India, 1950 — Article 14
High Courts13 Aug 1987
Ram Lai Prasad Vs State of U.P. and Others
Allahabad High Court · (1987) 08 AHC CK 0012
Uttar Pradesh Basic Education (Teachers) Service Rules, 1981 — Rule 29Uttar Pradesh Basic Education Act, 1972 — Section 13, 19Uttar Pradesh Intermediate Education (Amendment) Act, 1958 — Section 16A, 16B, 16C, 16D, 16E
High Courts12 Aug 1987Dismissed
Ram Naresh Singh Vs Uma Shanker Bajpai, Senior Supdt. of Police
Allahabad High Court · (1988) 1 AWC 185
Contempt of Courts Act, 1971 — Section 12, 20
High Courts12 Aug 1987
Bhagwan Das Vs The Union of India (UOI) and Others
Allahabad High Court · (1988) 16 ECR 97
High Courts12 Aug 1987
Hafiz Mukhtar Ahmad and Another Vs Mumtaz Ahmad and Others
Allahabad High Court · (1987) 08 AHC CK 0007
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 3, Order 41 Rule 21, 100
High Courts11 Aug 1987Dismissed
Mahboob Singh Subhash Chand Arhati Vs Commissioner, Sales Tax
Allahabad High Court · (1988) 69 STC 229
High Courts11 Aug 1987Dismissed
State of U.P. Vs Matadin & Ors.
Allahabad High Court · (1987) 08 AHC CK 0032
Penal Code, 1860 (IPC) — Section 148, 302, 307, 96, 97
High Courts11 Aug 1987
Ram Khelawan and Another Vs Dy. Director of Consolidation and Others
Allahabad High Court · (1987) RD 350
Civil Procedure Code, 1908 (CPC) — Section 151Uttar Pradesh Tenancy (Amendment) Act, 1947 — Section 27Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B, 9A
High Courts10 Aug 1987Dismissed
Virendra Sharma Vs Union of India & Others
Allahabad High Court · (1987) 08 AHC CK 0035
Army Act, 1950 — Section 101, 102, 106, 27, 39Constitution of India, 1950 — Article 226
High Courts10 Aug 1987Dismissed
Haribansh Prasad & Others Vs Murli Prasad & Others
Allahabad High Court · (1987) 08 AHC CK 0028
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 12, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 8
High Courts10 Aug 1987Dismissed
Haribansh Prasad and Others Vs Murli Prasad and Others
Allahabad High Court · (1988) 1 AWC 145
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 12, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 8
High Courts07 Aug 1987Allowed
Sudhir Kumar Shukla Vs State
Allahabad High Court · (1987) 08 AHC CK 0034
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302
High Courts06 Aug 1987Allowed
Sant Raj & Another Vs DDC & Others
Allahabad High Court · (1987) 08 AHC CK 0037
Hindu Minority and Guardianship Act, 1956 — Section 3, 8(3)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A
High Courts05 Aug 1987Allowed
Lakhan Singh and Another Vs State of U.P.
Allahabad High Court · (1987) 11 ACR 675
Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Aug 1987Dismissed
Madan Lal Vs District Judge, Pauri Garhwal and Another
Allahabad High Court · AIR 1988 All 40 : (1987) 2 AWC 1337
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Aug 1987Dismissed
Ram Shiroman and Others Vs District Deputy Director of Consolidation, Allahabad and Others
Allahabad High Court · AIR 1988 All 141 : (1987) 2 AWC 1389 : (1987) RD 387
Constitution of India, 1950 — Article 226
High Courts04 Aug 1987Disposed Of
Surendra Nath Shahi And Another Vs Director of Agriculture U.P. & Others
Allahabad High Court · (1987) 08 AHC CK 0036
High Courts03 Aug 1987Allowed
Ilyas Ahmad Body Maker Vs Commissioner, Sales Tax
Allahabad High Court · (1988) 69 STC 205
Uttar Pradesh Sales Tax Act, 1948 — Section 11