High Courts30 Jul 1987

Ram Sukh and Others Vs Suraj Pal and Others

Allahabad High Court · (1987) RD 362

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 240
High Courts22 Jul 1987Dismissed

Rajendra Singh Vs State of U.P. and Another

Allahabad High Court · (1987) 07 AHC CK 0055

Criminal Procedure Code, 1973 (CrPC) — Section 360Prevention of Food Adulteration Act, 1954 — Section 10(1), 10(2), 10(4), 10(6), 10(7)Prevention of Food Adulteration Rules, 1955 — Rule 7(3), 9A