Banwari and Others Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 81
COURT ARCHIVE
606 judgments · page 7 of 31
Allahabad High Court · (1997) 21 ACR 81
Allahabad High Court · AIR 1988 All 133 : (1987) 1 AWC 636
Allahabad High Court · (1987) 12 ECC 310
Allahabad High Court · (1987) 59 CTR 104 : (1987) 167 ITR 578 : (1987) 32 TAXMAN 609
Allahabad High Court · AIR 1987 All 221
Allahabad High Court · (1987) 60 CTR 159 : (1987) 167 ITR 564 : (1987) 30 TAXMAN 483
Allahabad High Court · AIR 1987 All 319
Allahabad High Court · (1987) 1 AWC 207
Allahabad High Court · (1988) 2 ACC 282 : (1987) ACJ 458
Allahabad High Court · (1987) 1 AWC 268
Allahabad High Court · (1987) 11 ACR 185
Allahabad High Court · (1986) 10 AHC CK 0042
Allahabad High Court · (1987) 1 AWC 341
Allahabad High Court · (1987) 59 CTR 44 : (1987) 167 ITR 545 : (1986) 29 TAXMAN 508
Allahabad High Court · (1987) 1 AWC 270
Allahabad High Court · (1987) 1 AWC 701
Allahabad High Court · (1986) 10 ECC 336 : (1987) 11 ECR 37 : (1987) 32 ELT 372
Allahabad High Court · (1987) 1 AWC 35 : (1987) RD 17
Allahabad High Court · (1987) 1 AWC 386
Allahabad High Court · (1987) 66 CTR 142 : (1987) 167 ITR 723