COURT ARCHIVE

Allahabad High Court judgments, 1986

606 judgments · page 5 of 31

High Courts29 Oct 1986Dismissed

Sheo Ratan Lal Srivastava Vs Manohar Singh

Allahabad High Court · (1987) 1 AWC 178

Civil Procedure Code, 1908 (CPC) — Section 96Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)

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High Courts28 Oct 1986Partly Allowed

Jai Mal Singh and Others Vs State

Allahabad High Court · (1987) 11 ACR 297

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 293, 357, 391Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 395

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High Courts28 Oct 1986Allowed

Mirza Salig Beg and Another Vs State of U.P.

Allahabad High Court · (1987) 11 ACR 81

Penal Code, 1860 (IPC) — Section 307, 323

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High Courts28 Oct 1986Allowed

Mahendra Singh Chaudhary and Another Vs Tej Ram Singh and Others

Allahabad High Court · AIR 1987 All 152 : (1987) 1 AWC 1

Partnership Act, 1932 — Section 69

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High Courts28 Oct 1986

Rajendra Prasad Vs State

Allahabad High Court · (1987) 11 ACR 132

Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Penal Code, 1860 (IPC) — Section 302, 323, 420, 504, 506

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High Courts28 Oct 1986Dismissed

Trivikram Narain Singh and Others Vs State of U.P. and Others

Allahabad High Court · AIR 1987 All 362

Constitution of India, 1950 — Article 14, 226, 26, 300AUttar Pradesh Sri Kashi Vishwanatha Temple Act, 1983 — Section 15, 16, 23, 24, 25

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High Courts28 Oct 1986Allowed

Oudh Sugar Mills Ltd. Vs Commissioner of Sales Tax

Allahabad High Court · (1987) 66 STC 274

Central Sales Tax Act, 1956 — Section 3, 6, 8Central Sales Tax Act, 1956 — Section 3, 6, 8Central Sales Tax Act, 1956 — Section 3, 6, 8

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High Courts28 Oct 1986Dismissed

Smt. Zena Erasmus Vs Ivan Erasmus

Allahabad High Court · (1987) 1 AWC 85

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 47 Rule 7, 115, 151Divorce Act, 1869 — Section 11, 45, 55

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High Courts27 Oct 1986Dismissed

Ramsey Pharma Pvt. Ltd. Vs Sant Lal and Others

Allahabad High Court · (1987) 54 FLR 37 : (1993) 3 LLJ 577

Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K, 6(2), 6(2A)

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High Courts27 Oct 1986

Phoolson Foundry Works Vs Union of India (UOI) and Others

Allahabad High Court · (1987) 12 ECC 332 : (1987) 27 ELT 612

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High Courts27 Oct 1986

Narvdeshwar Tiwari and Another Vs State of U.P. and Another

Allahabad High Court · (1987) 11 ACR 173

Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 463, 467, 468Penal Code, 1860 (IPC) — Section 419, 420, 463, 467, 468Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5(2)

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High Courts24 Oct 1986Disposed Of

Smt. Sudha Saxena Vs U.P. Board of High School and Intermediate Education and Another

Allahabad High Court · (1987) 1 AWC 426

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High Courts24 Oct 1986Allowed

Basant Narain alias Tej Narain and Others Vs Hira Lal and Others

Allahabad High Court · (1986) 10 AHC CK 0038

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts24 Oct 1986

State of U.P. Vs Ram Dhani Pande alias Dharni Dhar Pandey

Allahabad High Court · (1987) CriLJ 933

Penal Code, 1860 (IPC) — Section 170, 416, 417, 419, 420

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High Courts24 Oct 1986

Anwar and Others Vs State

Allahabad High Court · (1987) 11 ACR 211

Penal Code, 1860 (IPC) — Section 395

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High Courts23 Oct 1986Dismissed

Joti Prasad Vs Rameshwar Nath and Others

Allahabad High Court · (1987) 1 AWC 221

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 4, Order 43 Rule 1, 151

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High Courts23 Oct 1986Dismissed

S.G. Pagaare Vs Zonal Manager Food Corporation of India and Others

Allahabad High Court · (1987) 1 AWC 506

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, Order 39 Rule 2AContempt of Courts Act, 1971 — Section 12, 2Contempt of Courts Rules, 1980 — Rule 15, 15(4)

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High Courts23 Oct 1986Dismissed