COURT ARCHIVE

Allahabad High Court judgments, 1986

606 judgments · page 31 of 31

High Courts07 Jan 1986

Rai Saheb Vishwamitra and Others Vs Amar Nath Mehrotra and Others

Allahabad High Court · (1986) 59 CompCas 854

Companies Act, 1956 — Section 397, 398

High Courts07 Jan 1986

Allahabad High Court · (1986) 10 ACR 326

Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 12(1), 3(2), 3(4)Penal Code, 1860 (IPC) — Section 302

High Courts07 Jan 1986

Allahabad High Court · (1986) 10 ACR 262

Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 107(1), 108, 109, 110

High Courts06 Jan 1986Dismissed

Allahabad High Court · (1986) 9 ECC 28 : (1986) 26 ELT 917

High Courts06 Jan 1986

Allahabad High Court · (1986) 59 CompCas 805

Limitation Act, 1963 — Section 5Motor Vehicles Act, 1939 — Section 110A

High Courts01 Jan 1986Dismissed

Allahabad High Court · (1986) 2 ACC 484 : (1987) ACJ 957

Motor Vehicles Act, 1939 — Section 110A