High Courts06 Feb 1986Allowed
Mahabir Industries Vs State of U.P. and Another
Allahabad High Court · (1987) 65 STC 251
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 1986
606 judgments · page 27 of 31
High Courts06 Feb 1986Allowed
Ajai Pal Singh and Others Vs Bareilly Development Authority, Bareilly and Another
Allahabad High Court · AIR 1986 All 362
Constitution of India, 1950 — Article 14, 226Evidence Act, 1872 — Section 115
High Courts06 Feb 1986
Zahir Ahmad Vs The IIIrd Addl. District Judge and Another
Allahabad High Court · (1986) 02 AHC CK 0001
Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 226, 227Provincial Small Cause Courts Act, 1887 — Section 20(4), 25
High Courts05 Feb 1986Allowed
K.M. Rubi and Others Vs Hayat Mohammad and Others
Allahabad High Court · (1986) 02 AHC CK 0072
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 302
High Courts05 Feb 1986Allowed
Economic Transport Corporation Vs Commissioner of Sales Tax
Allahabad High Court · (1987) 66 STC 330
Limitation Act, 1963 — Section 5, 6Limitation Act, 1963 — Section 5, 6Limitation Act, 1963 — Section 5, 6
High Courts05 Feb 1986
Anil Industries Vs Commissioner, Sales Tax
Allahabad High Court · (1987) 65 STC 73
Uttar Pradesh Trade Tax Act, 1948 — Section 12(2)
High Courts04 Feb 1986Allowed
Mohanlal Chedilal Vs Commissioner, Sales Tax
Allahabad High Court · (1986) 62 STC 264
Uttar Pradesh Sales Tax Act, 1948 — Section 9
High Courts04 Feb 1986
Sarv Daman Singh and Others Vs D.D.C. and Others
Allahabad High Court · (1986) RD 263
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 229B, 229C, 48, 9A(2)
High Courts03 Feb 1986Allowed
Vijai Kumar Shukla Vs State of U.P.& Ors.
Allahabad High Court · (1986) 02 AHC CK 0043
High Courts03 Feb 1986Allowed
Shiva Janam Pandey Vs State of U.P.& Another
Allahabad High Court · (1986) 02 AHC CK 0041
High Courts03 Feb 1986
Deo Sharan Misra Vs Commissioner and Others
Allahabad High Court · (1987) RD 422
Uttar Pradesh Panchayat Raj Act, 1947 — Section 95, 96A
High Courts31 Jan 1986Allowed
Ganesh Jewellers Vs Commissioner, Sales Tax
Allahabad High Court · (1987) 66 STC 259
Uttar Pradesh Trade Tax Act, 1948 — Section 11(1)Uttar Pradesh Trade Tax Act, 1948 — Section 11(1)Uttar Pradesh Trade Tax Act, 1948 — Section 11(1)
High Courts30 Jan 1986Allowed
Mahabir Prasad alias Manni Lal Vs Munsif Haveli and Others
Allahabad High Court · (1986) 01 AHC CK 0052
Constitution of India, 1950 — Article 226Uttar Pradesh Panchayat Raj Act, 1947 — Section 64, 64(1), 66
High Courts30 Jan 1986
Dr. Deepak Kumar Vs The District Judge and Others
Allahabad High Court · (1986) 01 AHC CK 0018
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 16(5), 18, 18(2), 19
High Courts30 Jan 1986
Nanak Singh Vs State of Uttar Pradesh and Others
Allahabad High Court · (1986) RD 235
Forest Act, 1927 — Section 82Sales of Goods Act, 1930 — Section 54(4)
High Courts30 Jan 1986
Ram Bali Rai Vs District Inspector of Schools and Others
Allahabad High Court · (1986) 01 AHC CK 0011
Uttar Pradesh Secondary Education (Amendment) Act, 1975 — Section 22
High Courts30 Jan 1986
State of Madhya Pradesh and Others Vs Bhaskar Dutt Misra and Others
Allahabad High Court · (1986) 01 AHC CK 0005
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts29 Jan 1986Allowed
Bramhanand Rai and Another Vs Dy. Director of Consolidation, Ghazipur and Others
Allahabad High Court · AIR 1987 All 100 : (1986) AWC 306
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 41, 43Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A, 9A(2)
High Courts29 Jan 1986
Smt. Durga Devi and Others Vs First Addl. District and Sessions Judge and Others
Allahabad High Court · (1986) 01 AHC CK 0022
General Clauses Act, 1897 — Section 10, 2(4)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)