High Courts12 Feb 1986
Munney Khan Vs Kalloo Singh and Others
Allahabad High Court · (1986) 02 AHC CK 0017
COURT ARCHIVE
Allahabad High Court judgments, 1986
606 judgments · page 26 of 31
High Courts11 Feb 1986Disposed Of
Shiva Chandra Misra and Another Vs The District Inspector of Schools and Another
Allahabad High Court · (1986) 02 AHC CK 0065
Constitution of India, 1950 — Article 113, 133Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 11(1), 11(2), 11(4), 18, 18(1)
High Courts11 Feb 1986Dismissed
Satya Prakash Kanoida Vs IInd Civil Judge and Others
Allahabad High Court · (1986) 02 AHC CK 0062
Arbitration Act, 1940 — Section 2, 20, 6Constitution of India, 1950 — Article 226
High Courts11 Feb 1986Disposed Of
Radhey Shyam & Another Vs State of U.P.& Others
Allahabad High Court · (1986) 02 AHC CK 0047
Constitution of India, 1950 — Article 226
High Courts11 Feb 1986Allowed
Suresh Chand Ashok Kumar Vs Commissioner, Sales Tax
Allahabad High Court · (1987) 66 STC 266
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts10 Feb 1986Dismissed
Life Insurance Corporation of India Central Office and Another Vs S.P. Arya
Allahabad High Court · (1986) 02 AHC CK 0071
Industrial Disputes Act, 1947 — Section 2(K), 2A, 33C, 6
High Courts10 Feb 1986Dismissed
L.I.C. of India Central Office at Bombay Vs S.P. Arya
Allahabad High Court · (1986) 52 FLR 515 : (1995) 3 LLJ 467
High Courts10 Feb 1986Dismissed
Ram Laxman Vs Dr. J.C. Bass
Allahabad High Court · AIR 1987 All 1 : (1986) AWC 313
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(1)
High Courts10 Feb 1986Allowed
Krishna Rice and Oil Mills Vs Commissioner of Sales Tax
Allahabad High Court · (1987) 67 STC 195
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts10 Feb 1986
Rameshwar Vs State of U.P.
Allahabad High Court · (1986) AWC 857 : (1987) CriLJ 442
Penal Code, 1860 (IPC) — Section 302, 304, 308
High Courts10 Feb 1986
Sardar Hnssain and Others Vs VIII Additional District Judge and Others
Allahabad High Court · (1986) 02 AHC CK 0027
Civil Procedure Code, 1908 (CPC) — Section 102, 96, 96(4)Constitution of India, 1950 — Article 226Provincial Small Cause Courts Act, 1887 — Section 23
High Courts10 Feb 1986
Smt. Mahtab Begum Vs Ansar Ahmad
Allahabad High Court · (1986) 10 ACR 250
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(1)Criminal Procedure Code, 1973 (CrPC) — Section 125, 483
High Courts07 Feb 1986Dismissed
Ram Dular Vs State of U.P. and Others
Allahabad High Court · (1986) 10 ACR 163
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 482Penal Code, 1860 (IPC) — Section 323, 324, 395, 397
High Courts07 Feb 1986Dismissed
Navneet Priya Dass Vs Assistant Valuation Officer and Another
Allahabad High Court · (1986) 57 CTR 296 : (1986) 160 ITR 566
Constitution of India, 1950 — Article 226
High Courts07 Feb 1986Disposed Of
State of Uttar Pradesh Vs Begum Saleha Hadi Hasan
Allahabad High Court · (1986) AWC 301
Land Acquisition Act, 1894 — Section 54
High Courts07 Feb 1986Dismissed
Union of India (UOI) and Another Vs Indian and Overseas Trading Company, Kanpur and Another
Allahabad High Court · (1987) ACJ 1028 : AIR 1987 All 196
Railways Act, 1890 — Section 73, 78BSales of Goods Act, 1930 — Section 23, 39
High Courts07 Feb 1986
Committee of Management Jan Sahyogi Intermediate College Vs District Inspector of Schools and Another
Allahabad High Court · (1986) 02 AHC CK 0019
General Clauses Act, 1897 — Section 10Limitation Act, 1963 — Section 4Uttar Pradesh Intermediate Education Act, 1921 — Section 16G(7)
High Courts07 Feb 1986
Bir Chand and Others Vs Gurdev Singh and Others
Allahabad High Court · (1986) 2 ACC 157
High Courts06 Feb 1986Disposed Of
Gond Adivasi Sabha and Others Vs State of U.P. and Others
Allahabad High Court · (1986) 02 AHC CK 0070
High Courts06 Feb 1986Allowed
Munni Lal Vinod Kumar Vs Sales Tax Officer
Allahabad High Court · (1987) 65 STC 13
Allahabad High Court Rules, 1952 — Rule 2