COURT ARCHIVE

Allahabad High Court judgments, 1984

645 judgments · page 5 of 33

High Courts27 Nov 1984Disposed Off

Raj Govind Rai Vs Thakuri

Allahabad High Court · (1985) 1 ACC 454 : (1986) ACJ 1038

Motor Vehicles Act, 1988 — Section 110A(1)(b)Motor Vehicles Act, 1988 — Section 110A(1)(b)Motor Vehicles Act, 1988 — Section 110A(1)(b)

High Courts27 Nov 1984Allowed

Gopal Cold Storage and Ice Factory Vs Union of India (UOI) and Others

Allahabad High Court · (1986) 9 ECC 305 : (1985) 21 ELT 692

High Courts27 Nov 1984Allowed

Banshidhar Vs Shiv Ram and others

Allahabad High Court · (1984) 11 AHC CK 0051

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, 92

High Courts27 Nov 1984Dismissed

Bali Karan Lal and Others Vs The District Judge and Others

Allahabad High Court · (1985) AWC 435

Constitution of India, 1950 — Article 13, 14, 226, 300A, 30ADefence of India Rules, 1939 — Rule 16Electricity Act, 1910 — Section 22B

High Courts26 Nov 1984Allowed

Arun Kumar Vs The District Judge and Others

Allahabad High Court · (1985) AWC 287

Civil Procedure Code, 1908 (CPC) — Section 3Urban Land (Ceiling and Regulation) Act, 1976 — Section 11, 30(1), 31, 33, 6(1)

High Courts23 Nov 1984Dismissed

Union of India (UOI) Vs Ram Pyari and Others

Allahabad High Court · (1985) 1 ACC 377

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2

High Courts23 Nov 1984

P.H. Tripathi Vs Central Bank of India and Others

Allahabad High Court · (1985) 2 LLJ 500

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 419, 420, 468, 471

High Courts23 Nov 1984Dismissed

Ghoorey Singh Vs State of Uttar Pradesh

Allahabad High Court · (1985) AWC 151

Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

High Courts22 Nov 1984Dismissed

Parbati Devi Vs Smt. Lalloo Devi and Others

Allahabad High Court · (1985) AWC 221

Succession Act, 1925 — Section 299

High Courts21 Nov 1984Dismissed

Jamuna Ahir and Others Vs Ram Bali Singh and Others

Allahabad High Court · (1984) AWC 699 Supp

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 6 Rule 17Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 32, 33, 34, 46, 47

High Courts21 Nov 1984Dismissed

Gulab Singh Vs Deputy Director of Consolidation and Another

Allahabad High Court · (1984) AWC 742 Supp : (1985) RD 112

Constitution of India, 1950 — Article 226

High Courts21 Nov 1984Allowed

Ram Anugrah Shukla Vs The Director of Education (Higher) and Others

Allahabad High Court · (1984) AWC 726 Supp

Uttar Pradesh State Universities Act, 1973 — Section 31, 31(11), 60A

High Courts21 Nov 1984

Shanker Lal Sharma Vs Lachhman and Others

Allahabad High Court · (1984) 11 AHC CK 0002

Penal Code, 1860 (IPC) — Section 109, 302, 34Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 115

High Courts20 Nov 1984Allowed

Raksha Pal Singh Vs District Magistrate and Others

Allahabad High Court · (1985) AWC 294

Criminal Procedure Code, 1973 (CrPC) — Section 107, 117Penal Code, 1860 (IPC) — Section 323, 353

High Courts20 Nov 1984Dismissed

Committee of Management, Gokul Das Hindu Girls College Vs District Magistrate and Others

Allahabad High Court · (1984) AWC 713 Supp

Constitution of India, 1950 — Article 226Higher Education Service Commission Act, 1980 — Section 13, 14, 15, 15(2), 19

High Courts20 Nov 1984Partly Allowed

Tarawati Devi and Others Vs New India Assurance Co. and Others

Allahabad High Court · (1985) 2 ACC 309 : (1986) ACJ 601

Motor Vehicles Act, 1988 — Section 110DMotor Vehicles Act, 1988 — Section 110D

High Courts20 Nov 1984Disposed Of

Committee of Management of Subhash Uchchtar Madhyamik Vidyalaya and Another Vs Deputy Director of Education, Meerut Region and Others

Allahabad High Court · (1984) AWC 715 Supp

Uttar Pradesh Intermediate Education Act, 1921 — Section 16A(7)

High Courts20 Nov 1984Allowed

Gaurhari Singhania Vs Wealth-tax Officer and Others

Allahabad High Court · (1987) 60 CTR 84 : (1986) 159 ITR 785 : (1986) 26 TAXMAN 454

Constitution of India, 1950 — Article 226

High Courts20 Nov 1984Allowed

Sri Ram and Another Vs Tarjan and Others

Allahabad High Court · (1985) AWC 750

High Courts20 Nov 1984

Sri. Ram and Another Vs Tarjan and Others

Allahabad High Court · (1984) 11 AHC CK 0008