Pankaj Dal Mill Vs The State of Uttar Pradesh and Others
Allahabad High Court · (1985) AWC 123
COURT ARCHIVE
645 judgments · page 4 of 33
Allahabad High Court · (1985) AWC 123
Allahabad High Court · (1985) AWC 260 : (1985) RD 194
Allahabad High Court · (1985) AWC 169
Allahabad High Court · AIR 1985 All 172
Allahabad High Court · AIR 1986 All 273 : (1985) AWC 55
Allahabad High Court · (1984) 11 AHC CK 0050
Allahabad High Court · (1984) 11 AHC CK 0041
Allahabad High Court · (1985) AWC 196
Allahabad High Court · (1984) 11 AHC CK 0001
Allahabad High Court · (1986) 53 CTR 247 : (1986) 161 ITR 259
Allahabad High Court · (1984) 11 AHC CK 0040
Allahabad High Court · (1984) 11 AHC CK 0038
Allahabad High Court · (1984) 11 AHC CK 0036
Allahabad High Court · (1984) 11 AHC CK 0035
Allahabad High Court · AIR 1985 All 188
Allahabad High Court · (1985) AWC 130
Allahabad High Court · (1985) AWC 156
Allahabad High Court · (1984) 11 AHC CK 0044
Allahabad High Court · (1984) 11 AHC CK 0039
Allahabad High Court · (1985) 1 ACC 430 : (1986) ACJ 699