High Courts04 Mar 1982

Smt. Vidyawati Vs Gaon Sabha

Allahabad High Court · (1982) AWC 282 : (1982) RD 216

Uttar Pradesh Panchayat Raj Act, 1947 — Section 28CUttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 115C, 115N