COURT ARCHIVE

Allahabad High Court judgments, 1982

777 judgments · page 29 of 39

High Courts22 Mar 1982Dismissed

Mohan Singh Bedi Vs Phool Chand and Others

Allahabad High Court · AIR 1982 All 465

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 16(4), 21, 21(7), 34

Read judgment

High Courts22 Mar 1982

Mohd. Isa Khan Vs State of U.P.

Allahabad High Court · (1982) 6 ACR 395

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 326, 407, 409(2), 482Penal Code, 1860 (IPC) — Section 307

Read judgment

High Courts19 Mar 1982Dismissed

Commissioner of Sales Tax Vs Ghanshyam Hotel

Allahabad High Court · (1983) 52 STC 47

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 256, 65

Read judgment

High Courts19 Mar 1982Dismissed

Bhagwan Dutt and Others Vs Mahmood Hasan

Allahabad High Court · (1982) AWC 568

Uttar Pradesh Panchayat Raj Act, 1947 — Section 95

Read judgment

High Courts18 Mar 1982Allowed

Jai Ram Lal Srivastava Vs State of Uttar Pradesh

Allahabad High Court · AIR 1982 All 290

Uttar Pradesh (Regulation of Building Operations) Act, 1958 — Section 10, 12(2), 7, 7(2A), 9

Read judgment

High Courts17 Mar 1982Dismissed

Smt. Shahjahan Begum and Another Vs Smt. Sultan Jahan Begum and Others

Allahabad High Court · (1982) AWC 368

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2(3), Order 2 Rule 4Specific Relief Act, 1963 — Section 42

Read judgment

High Courts17 Mar 1982

Commissioner of Wealth Tax Vs Radhey Mohan Narain

Allahabad High Court · (1982) 29 CTR 299 : (1982) 135 ITR 372

Wealth Tax Act, 1957 — Section 5(1)

Read judgment

High Courts16 Mar 1982Dismissed

Kumari Darsha Ahuja Vs University of Agra and Another

Allahabad High Court · AIR 1982 All 359

Constitution of India, 1950 — Article 246, 54Indian Medical Council Act, 1956 — Section 19, 19A, 33Uttar Pradesh State Universities Act, 1973 — Section 51

Read judgment

High Courts16 Mar 1982Disposed Off

Commissioner of Income Tax Vs Babu Lal Jiwan Ram and Co.

Allahabad High Court · (1982) 29 CTR 286 : (1983) 141 ITR 156 : (1982) 10 TAXMAN 95

Income Tax Act, 1961 — Section 171

Read judgment

High Courts16 Mar 1982Disposed Of

Commissioner of Income Tax Vs Hari Raj Swarup and Sons

Allahabad High Court · (1982) 29 CTR 276 : (1982) 138 ITR 462 : (1982) 10 TAXMAN 201

Income Tax Act, 1922 — Section 34(1)Income Tax Act, 1961 — Section 124(5), 147, 148, 154, 264

Read judgment

High Courts16 Mar 1982Dismissed

Prem Nath Vs Nand Lal Khare

Allahabad High Court · AIR 1982 All 489 : (1982) AWC 390

Civil Procedure Code, 1908 (CPC) — Section 60(1)Evidence Act, 1872 — Section 115

Read judgment

High Courts16 Mar 1982Allowed

Commissioner, Sales Tax Vs Chhotoo Ram Hukum Chand

Allahabad High Court · (1983) 52 STC 414

Central Sales Tax Act, 1956 — Section 3

Read judgment

High Courts15 Mar 1982Allowed

Ram Chandra and Others Vs Ist Addl. District Judge and Another

Allahabad High Court · (1982) AWC 315

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 34(1), 34(4)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 22, 25, 25(1)

Read judgment

High Courts15 Mar 1982Dismissed

State of U.P. Vs Misri Lal and Others

Allahabad High Court · (1982) CriLJ 1420

Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 361, 484Penal Code, 1860 (IPC) — Section 302, 304, 323, 325, 34

Read judgment

High Courts15 Mar 1982Dismissed

Paramount Auto Traders and others Vs First Addl.District and Sessions Judge, and others

Allahabad High Court · (1982) 03 AHC CK 0043

Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 141, 142, 143Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(2) Expl.39, 20(1)

Read judgment

High Courts15 Mar 1982Dismissed

Gulam Rasool and Another Vs Mst. Noor Jahan and Others

Allahabad High Court · AIR 1982 All 511

Waqf Act, 1954 — Section 2(1)

Read judgment

High Courts15 Mar 1982Dismissed

Thagga Mallah Vs Badri Singh and Another

Allahabad High Court · AIR 1982 All 432 : (1982) AWC 300

Uttar Pradesh Panchayat Raj Act, 1947 — Section 64, 82

Read judgment

High Courts15 Mar 1982Allowed

Chhedi Lal Vs Munnu Sardar

Allahabad High Court · AIR 1983 All 274 : (1982) AWC 435

Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2)

Read judgment

High Courts05 Mar 1982Partly Allowed

Shams Alam Khan and Another Vs Union of India (UOI)

Allahabad High Court · (1982) 6 ACR 427

Criminal Procedure Code, 1973 (CrPC) — Section 482

Read judgment

High Courts05 Mar 1982Allowed

Nagar Swasthaya Adhikari Vs Garib Das

Allahabad High Court · (1983) 7 ACR 371

Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 22, 9

Read judgment