High Courts03 May 1982
Commissioner of Income Tax Vs Rajindra Flour and Allied Industries
Allahabad High Court · (1982) 30 CTR 282 : (1982) 137 ITR 17 : (1982) 10 TAXMAN 294
COURT ARCHIVE
Allahabad High Court judgments, 1982
777 judgments · page 23 of 39
High Courts30 Apr 1982Dismissed
Wall Ullah Beg Vs State of U.P. and Another
Allahabad High Court · (1982) 04 AHC CK 0104
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 196, 197, 395
High Courts30 Apr 1982Disposed Of
Akbar Ali Vs State of U.P.
Allahabad High Court · (1982) 6 ACR 343
Penal Code, 1860 (IPC) — Section 395, 412
High Courts30 Apr 1982Allowed
Smt. Daryao Dulaiya Vs Sheo Prasad and Others
Allahabad High Court · (1982) 6 ACR 384
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts30 Apr 1982Allowed
Saneh Deep Vs State of U.P.and others
Allahabad High Court · (1982) 04 AHC CK 0053
Constitution of India, 1950 — Article 14, 226, 39A, 41
High Courts30 Apr 1982
Sir Shadilal Sugar and General Mills Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1982) 30 CTR 257 : (1983) 141 ITR 664 : (1982) 10 TAXMAN 311
Income Tax Act, 1922 — Section 66(2)
High Courts29 Apr 1982Disposed Of
Commissioner of Income Tax Vs Satya Deo Omprakash
Allahabad High Court · (1982) 30 CTR 284 : (1982) 136 ITR 720
Income Tax Act, 1961 — Section 187(2), 188
High Courts29 Apr 1982Allowed
Kamli Vs State of Uttar Pradesh and others
Allahabad High Court · (1982) 04 AHC CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 378, 401, 439Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
High Courts29 Apr 1982
Modi Charitable Fund Society and Another Vs Income Tax Officer and Others
Allahabad High Court · (1983) 36 CTR 81 : (1983) 142 ITR 818
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 22(1), 4(3)Income Tax Act, 1961 — Section 11, 139, 139(1), 139(4A), 147
High Courts29 Apr 1982
State of U.P. and Another Vs Someshwar Prasad and Another
Allahabad High Court · (1982) AWC 443
Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 6(1), 8
High Courts28 Apr 1982Dismissed
Drug Pal Singh Vs Pratap Singh and Others
Allahabad High Court · (1982) AWC 534 : (1982) RD 269
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209, 331
High Courts28 Apr 1982
Harnam Singh and Others Vs State
Allahabad High Court · (1982) CriLJ 1818
Criminal Procedure Code, 1973 (CrPC) — Section 161, 311Penal Code, 1860 (IPC) — Section 394, 397
High Courts27 Apr 1982Allowed
Mahadeoji Deity Installed In Mandir of Somnathji Vs Nagar Mahapalika, Kanpur and another
Allahabad High Court · (1982) 04 AHC CK 0056
Contract Act, 1872 — Section 70Uttar Pradesh Court Fees Act, 1870 — Section 13Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 571
High Courts27 Apr 1982Dismissed
Mohan Lal Vs Banwari Lal
Allahabad High Court · (1982) AWC 440
Constitution of India, 1950 — Article 14Provincial Small Cause Courts Act, 1887 — Section 25, 7Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 189, 190, 331(1A), 7, 9
High Courts27 Apr 1982
Pratap and Another Vs State of U.P. and Another
Allahabad High Court · (1982) AWC 459 : (1982) CriLJ 1834
Criminal Procedure Code, 1973 (CrPC) — Section 133, 138, 397
High Courts27 Apr 1982
Gulab Chand and Another Vs Satya Vrat and Others
Allahabad High Court · (1982) 04 AHC CK 0019
Negotiable Instruments Act, 1881 (NI) — Section 118Stamp Act, 1899 — Section 36
High Courts27 Apr 1982
Allahabad University Teachers'' Association and Others Vs The Chancellor, Allahabad University, Lucknow and Others
Allahabad High Court · AIR 1982 All 343
Constitution of India, 1950 — Article 226Uttar Pradesh State Universities Act, 1973 — Section 13(1), 29(3), 68
High Courts27 Apr 1982
Smt. Sushila Devi Vs Rajendra Singh and Another
Allahabad High Court · (1982) 6 ACR 385
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406
High Courts26 Apr 1982Allowed
Rashtra Deep Laboratory Vs Commissioner of Sales Tax
Allahabad High Court · (1983) 53 STC 419
Drugs and Cosmetics Act, 1940 — Section 16
High Courts26 Apr 1982Disposed Of
Smt. Prem Lata Agarwal Vs Commissioner of Wealth-tax
Allahabad High Court · (1982) 29 CTR 258 : (1983) 142 ITR 586 : (1982) 10 TAXMAN 222
Wealth Tax Act, 1957 — Section 2, 3, 4(1)