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COURT ARCHIVE

Allahabad High Court judgments, 1982

777 judgments · page 22 of 39

High Courts06 May 1982

Smt. Kanti Khare Vs Kali Prasad Asthana and Others

Allahabad High Court · (1982) AWC 638

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 12(3), 14, 16, 18Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 27, 27(2), 8, 8(2), 8(3)
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High Courts05 May 1982Allowed

Brij Basi Vs Moti Ram and Others

Allahabad High Court · AIR 1982 All 323

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Contract Act, 1872 — Section 65Evidence Act, 1872 — Section 45
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High Courts04 May 1982Disposed Of

Harbir Singh and Others Vs State

Allahabad High Court · (1982) 6 ACR 271

Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 173, 173(2), 190Penal Code, 1860 (IPC) — Section 406
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High Courts03 May 1982Dismissed

Jalil Ahmad Vs Ist Addl. District Judge and Others

Allahabad High Court · (1982) AWC 677

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 17
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