High Courts20 Nov 1981Dismissed
Thakuri Vs State of U.P. and Another
Allahabad High Court · (1982) AWC 94
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1)Penal Code, 1860 (IPC) — Section 420, 463, 466, 467, 468
COURT ARCHIVE
Allahabad High Court judgments, 1981
626 judgments · page 6 of 32
High Courts20 Nov 1981Dismissed
H.A. Nek Mohd. and Sons Vs Commissioner of Income Tax
Allahabad High Court · (1982) 28 CTR 329 : (1982) 135 ITR 501 : (1982) 10 TAXMAN 298
Income Tax Act, 1961 — Section 40A(3)
High Courts20 Nov 1981Allowed
Kumar Brothers and others Vs Municipal Board, Kalpi
Allahabad High Court · (1981) 11 AHC CK 0045
Uttar Pradesh Municipalities Rules, 1916 — Rule 131 Proviso
High Courts20 Nov 1981Dismissed
Narendra Nath Misra and Others Vs High School and Intermediate Education Board, Allahabad and Another
Allahabad High Court · AIR 1982 All 123
Constitution of India, 1950 — Article 226
High Courts19 Nov 1981Dismissed
Fateh Mohammad Vs State of U.P. and Others
Allahabad High Court · (1981) ACR 471
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146(1), 482
High Courts19 Nov 1981Dismissed
Khamaiya and Others Vs Dy. Director of Consolidation and Others
Allahabad High Court · (1982) AWC 75 : (1982) RD 19
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48Uttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 25AUttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts19 Nov 1981Dismissed
Commissioner of Income Tax Vs Mulkh Raj and Sons
Allahabad High Court · (1982) 27 CTR 327 : (1982) 135 ITR 89 : (1982) 10 TAXMAN 300
Income Tax Act, 1961 — Section 64(2)
High Courts19 Nov 1981Disposed Of
Prema Devi and Another Vs Deputy Collector (Collection), Sales Tax and Others
Allahabad High Court · (1982) 50 STC 45
High Courts19 Nov 1981Dismissed
Ghurhu Vs Board of Revenue and Others
Allahabad High Court · (1982) AWC 37
Transfer of Property Act, 1882 — Section 43, 48, 6Uttar Pradesh Land Laws (Amendment) Act, 1977 — Section 73, 73(1), 73(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 134, 135
High Courts19 Nov 1981Allowed
Asghar Ali and Others Vs Chidda
Allahabad High Court · AIR 1982 All 186
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4, Order 6 Rule 5, 100, 101, 96Evidence Act, 1872 — Section 3
High Courts19 Nov 1981
Yadram Vs State of U.P. and Another
Allahabad High Court · (1982) 6 ACR 38
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(4), 146(1), 482
High Courts18 Nov 1981Dismissed
Shesh Nath and Others Vs Smt. Parbati and Others
Allahabad High Court · (1982) AWC 44
Criminal Procedure Code, 1973 (CrPC) — Section 145Criminal Procedure Code, 1973 (CrPC) — Section 145Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts18 Nov 1981Allowed
Pera Khatika and Another Vs Lal Behari and Another
Allahabad High Court · AIR 1982 All 82
Civil Procedure Code, 1908 (CPC) — Section 39(1)Evidence Act, 1872 — Section 114
High Courts18 Nov 1981Allowed
U.P. State Electricity Board and Another Vs Jhagreshwar Prasad and Another
Allahabad High Court · (1982) 1 LLJ 373
Constitution of India, 1950 — Article 226Payment of Wages Act, 1936 — Section 15, 22
High Courts18 Nov 1981
Lal Ji Harijan Vs State of U.P. and Another
Allahabad High Court · (1982) AWC 57
Constitution of India, 1950 — Article 254, 254(2), 323A, 323A(1)Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 46, 5BConstitution of India, 1950 — Article 254, 254(2), 323A, 323A(1)
High Courts18 Nov 1981
Omega Sports and Radio Works Vs Commissioner of Income Tax
Allahabad High Court · (1982) 28 CTR 80 : (1982) 134 ITR 28 : (1982) 9 TAXMAN 193
Income Tax Act, 1961 — Section 154
High Courts18 Nov 1981
Satish Chand Jain Vs District Magistrate and Others
Allahabad High Court · (1982) AWC 78
Provincial Small Cause Courts Act, 1887 — Article 4Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 3, 43(2)
High Courts18 Nov 1981Allowed
Sushil Kumar Sen Vs Ram Chandra Sharma (deceased by L. Rs.)
Allahabad High Court · AIR 1982 All 129
Civil Procedure Code, 1908 (CPC) — Section 100, 101Transfer of Property Act, 1882 — Section 92, 95
High Courts17 Nov 1981Allowed
Ram Khelawan Misra Vs State of U.P. and Another
Allahabad High Court · AIR 1982 All 283 : (1982) AWC 123
Arms Act, 1959 — Section 13, 13(3), 14, 14(1)
High Courts17 Nov 1981Dismissed
State of U.P. Vs Satish Tandon and Others
Allahabad High Court · (1981) AWC 819
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(4), 27(2), 4(9), 5(3)