COURT ARCHIVE

Allahabad High Court judgments, 1981

626 judgments · page 5 of 32

High Courts30 Nov 1981

Ram Chandra and Others Vs Smt. Sooraj Sri and Others

Allahabad High Court · (1982) 6 ACR 118

Criminal Procedure Code, 1973 (CrPC) — Section 300, 302(3), 320, 320(2), 320(3)Penal Code, 1860 (IPC) — Section 147, 323, 409, 420

High Courts30 Nov 1981

Paras Nath and Another Vs State and Another

Allahabad High Court · (1982) 6 ACR 168

Criminal Procedure Code, 1973 (CrPC) — Section 133, 482, 488Land Acquisition Act, 1894 — Section 18Limitation Act, 1963 — Article 131, 11

High Courts27 Nov 1981Allowed

State of U.P. Vs D.N. Shukla and Others

Allahabad High Court · (1982) 6 ACR 15

Penal Code, 1860 (IPC) — Section 307, 324Uttar Pradesh First Offenders Probation Act, 1938 — Section 4

High Courts27 Nov 1981Allowed

Smt. Anisa and Another Vs Banne Khan

Allahabad High Court · (1982) AWC 151 : (1982) CriLJ 1270

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 364, 482Penal Code, 1860 (IPC) — Section 362, 364, 417, 420, 498

High Courts27 Nov 1981Dismissed

Ram Sewak Vs Ram Charan (deceased by L. Rs.) and Another

Allahabad High Court · AIR 1982 All 177

Contract Act, 1872 — Section 23

High Courts27 Nov 1981Allowed

Kalloo Singh and others Vs Ram Murat Singh and others

Allahabad High Court · (1981) 11 AHC CK 0044

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 20(1)(a), 20(1)(d), 202, 209

High Courts26 Nov 1981Allowed

Nekasey Lal Vs Kedar Singh and Others

Allahabad High Court · (1982) 6 ACR 1

Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 195(3), 482Penal Code, 1860 (IPC) — Section 406, 419, 420, 463, 467

High Courts26 Nov 1981Allowed

Dal Vs State and Another

Allahabad High Court · (1982) 6 ACR 31

Criminal Procedure Code, 1973 (CrPC) — Section 451, 482

High Courts25 Nov 1981Disposed Of

D.B. Saxena Vs State of U.P. and Another

Allahabad High Court · (1982) 6 ACR 121

Criminal Procedure Code, 1973 (CrPC) — Section 246, 482

High Courts25 Nov 1981Allowed

Roshan Transport and Forwarding Agency Vs The Collector and Another

Allahabad High Court · (1982) 6 ACR 16

Essential Commodities Act, 1955 — Section 6Uttar Pradesh Excise Act, 1910 — Section 72, 72(5)

High Courts25 Nov 1981Dismissed

Rajeshwar and Another Vs Board of Revenue U.P. and Others

Allahabad High Court · (1982) AWC 158

Constitution of India, 1950-Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B

High Courts25 Nov 1981Dismissed

Commissioner of Sales Tax Vs Mohd. Ayub and Sons

Allahabad High Court · (1982) 50 STC 187

High Courts25 Nov 1981

Gurdeep Singh Vs Har Bhajan Singh and Another

Allahabad High Court · (1982) 6 ACR 49

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 202(2), 482Penal Code, 1860 (IPC) — Section 302, 307

High Courts24 Nov 1981Dismissed

Gaon Sabha, Village Don Pargana Vs Dy. Director of Consolidation and Others

Allahabad High Court · (1982) AWC 25 : (1982) RD 115

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 130, 131Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 130, 131Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 130, 131

High Courts24 Nov 1981Dismissed

Jai Pal Singh Vs State of U.P. and Others

Allahabad High Court · (1982) CriLJ 430

Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 10, 3, 7Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3

High Courts24 Nov 1981Dismissed

Aijaz Ahmad Lalri Vs Smt. Shajehan Begum and Others

Allahabad High Court · (1982) CriLJ 1022

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482

High Courts24 Nov 1981Dismissed

Savitri Devi Vs State Transport Appellate Tribunal, U.P.and another

Allahabad High Court · (1981) 11 AHC CK 0040

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 57(3), 58(2) Proviso(a), 64(1)(c)

High Courts24 Nov 1981

Gyanendra Singh Vs State

Allahabad High Court · (1982) 6 ACR 21

Electricity Act, 1910 — Section 39Penal Code, 1860 (IPC) — Section 379

High Courts23 Nov 1981

Rameshwar Vs Mst. Murra Kunwar

Allahabad High Court · (1982) AWC 89

Uttar Pradesh Land Revenue Act, 1901 — Section 28

High Courts20 Nov 1981Disposed Of

Satnarain Singh and Others Vs State of U.P.

Allahabad High Court · (1982) 6 ACR 14

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Essential Commodities Act, 1955 — Section 3, 6Uttar Pradesh Sales of Motor Spirit, Diesel Oil and Alcohol Taxation Act, 1939 — Section 11, 6, 7