High Courts02 Mar 1981
Ganesh Chaudhary Vs State
Allahabad High Court · (1981) AWC 361 : (1981) CriLJ 812
Evidence Act, 1872 — Section 114Railway Property (Unlawful Possession) Act, 1966 — Section 3Evidence Act, 1872 — Section 114
COURT ARCHIVE
Allahabad High Court judgments, 1981
626 judgments · page 24 of 32
High Courts02 Mar 1981Allowed
Gajadhar Singh Vs Mahesh Chandra and Others
Allahabad High Court · (1981) AWC 449
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190(1), 200(2), 204, 208Penal Code, 1860 (IPC) — Section 395, 396
High Courts02 Mar 1981
Ganesh Chaudhry Vs State
Allahabad High Court · (1981) ACR 204
Evidence Act, 1872 — Section 114Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts28 Feb 1981Allowed
Raj Kumari Gopika Vs State of Uttar Pradesh
Allahabad High Court · (1981) 02 AHC CK 0052
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 5(6)
High Courts27 Feb 1981Allowed
Smt. Sheela Jain and Others Vs The 1st Additional District Judge and Others
Allahabad High Court · (1981) AWC 333
Constitution of India, 1950 — Article 226Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
High Courts27 Feb 1981Allowed
Rajeshwar Chaudhary Vs Gorakhpur University
Allahabad High Court · (1981) AWC 310
Arbitration Act, 1940 — Section 9Constitution of India, 1950 — Article 133, 134A, 134A(b)
High Courts26 Feb 1981Allowed
Bans Raj Singh and Others Vs Krishna Chandra and Others
Allahabad High Court · AIR 1981 All 280
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 21 Rule 15, Order 21 Rule 35, Order 21 Rule 36, 115Transfer of Property Act, 1882 — Section 111Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 31
High Courts26 Feb 1981Dismissed
Allahabad Bank Vs Kunj Behari Lal Gupta and others
Allahabad High Court · (1981) 02 AHC CK 0041
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 1, Order 8 Rule 2, Order 8 Rule 9, 115
High Courts26 Feb 1981
Daryao Singh Vs State
Allahabad High Court · (1981) ACR 217
Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts26 Feb 1981
Mufid Vs Smt. Noor Jahan and Others
Allahabad High Court · (1981) ACR 144
Penal Code, 1860 (IPC) — Section 494
High Courts26 Feb 1981Dismissed
Mufid Vs Smt. Noor Jaban and Others
Allahabad High Court · (1981) AWC 256
Penal Code, 1860 (IPC) — Section 494
High Courts25 Feb 1981Dismissed
Jhunkhun Vs State of U.P. and Others
Allahabad High Court · (1981) AWC 585
Criminal Procedure Code, 1973 (CrPC) — Section 174, 242, 251A, 485, 81Penal Code, 1860 (IPC) — Section 147, 149, 323, 452Untouchability (Offences) Act, 1955 — Section 4
High Courts25 Feb 1981Allowed
Gaon Sabha and Another Vs The Deputy Director of Consolidation and Others
Allahabad High Court · (1981) AWC 341 : (1982) RD 258
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12
High Courts25 Feb 1981Partly Allowed
Triveni Sheet Glass Works Ltd. Vs Union of India (UOI) and Others
Allahabad High Court · (1983) 12 ELT 711
Central Excise Rules, 1944 — Rule 10, 10A, 11, 11(3), 12Central Excises and Salt Act, 1944 — Section 11, 11A, 11A(1), 11B, 11CConstitution of India, 1950 — Article 226, 256
High Courts25 Feb 1981Allowed
Modi Industries Ltd. Vs B.C. Goel
Allahabad High Court · (1983) 54 CompCas 835 : (1983) 144 ITR 496 : (1981) 7 TAXMAN 213
Income Tax Act, 1961 — Section 2(31), 277, 278
High Courts25 Feb 1981Allowed
Messrs Modi Industries Limited Modinagar Vs B.C. Goel, Income Tax Officer, Central Circle III
Allahabad High Court · (1981) AWC 350
Criminal Procedure Code, 1973 (CrPC) — Section 305, 482Income Tax Act, 1961 — Section 2(31), 277, 278, 3(1)
High Courts24 Feb 1981Allowed
Hari Ram Vs State of U.P.
Allahabad High Court · (1981) AWC 305
Essential Commodities Act, 1955 — Section 11, 3, 7
High Courts24 Feb 1981Dismissed
Phool Chand Upadhaya Vs State
Allahabad High Court · (1981) AWC 588
Criminal Procedure Code, 1973 (CrPC) — Section 401, 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts24 Feb 1981Dismissed
Kehar Singh and others Vs Jwala and others
Allahabad High Court · (1981) 02 AHC CK 0055
Hindu Adoptions and Maintenance Act, 1956 — Section 27, 28Uttar Pradesh Court Fees Act, 1870 — Section 7(a)(ii)
High Courts24 Feb 1981Dismissed
Ram Lakhan Tewari (deceased) and Others Vs Ram Samujh Tewari (deceased) and Others
Allahabad High Court · AIR 1981 All 211
Civil Procedure Code, 1908 (CPC) — Section 47