High Courts06 Mar 1981Dismissed
Munney Khan Vs Smt. Kaushilya Devi and Others
Allahabad High Court · AIR 1981 All 240
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 100, 2(2)Limitation Act, 1963 — Article 120
COURT ARCHIVE
Allahabad High Court judgments, 1981
626 judgments · page 23 of 32
High Courts06 Mar 1981Allowed
Noor Mohammad Khan Vs Rashid Ahmad and Others
Allahabad High Court · AIR 1981 All 261
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Provincial Insolvency Act, 1920 — Section 75, 75(1)Provincial Small Cause Courts Act, 1887 — Section 25
High Courts06 Mar 1981Dismissed
Bharat Heavy Plate and Vessels Limited Vs Commissioner for Workmen''s Compensation and Others
Allahabad High Court · (1982) ACJ 278 : (1983) 1 LLJ 477
Employees Compensation Act, 1923 — Section 12, 2, 30, 7
High Courts06 Mar 1981Dismissed
Sohan Lal Vs Chunni Singh and others
Allahabad High Court · (1981) 03 AHC CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 147
High Courts05 Mar 1981Dismissed
Subhash Chandra Saxena Vs Prescribed Authority (Rent Control) cnm IInd Addi. Civil Judge and Others
Allahabad High Court · (1981) AWC 258
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 3(2), 151, 152Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 22, 25(1)
High Courts05 Mar 1981Allowed
Abdul Latif and AnotherOrs. Vs State of U.P.
Allahabad High Court · (1981) AWC 443
Criminal Procedure Code, 1973 (CrPC) — Section 327, 386, 404, 423, 449Penal Code, 1860 (IPC) — Section 34, 395
High Courts05 Mar 1981
Abdul Latif and Another Vs State of U.P.
Allahabad High Court · (1981) ACR 232
Criminal Procedure Code, 1973 (CrPC) — Section 372, 386, 404, 423, 499Penal Code, 1860 (IPC) — Section 34, 395
High Courts05 Mar 1981Dismissed
Krishna Kishore Singhal Vs State of U.P. and Others
Allahabad High Court · (1981) AWC 531
Uttar Pradesh Panchayat Raj Act, 1947 — Section 11
High Courts03 Mar 1981Dismissed
Shitla Prasad Vs Kishuni Devi
Allahabad High Court · (1981) ACR 197
Criminal Procedure Code, 1973 (CrPC) — Section 125(3), 96Limitation Act, 1963 — Section 14, 24, 29(2), 4, 5
High Courts03 Mar 1981Dismissed
Kamlesh Kumar Dixit Vs State
Allahabad High Court · (1981) AWC 630
Criminal Procedure Code, 1973 (CrPC) — Section 193, 209, 227, 228, 461Penal Code, 1860 (IPC) — Section 147, 149, 307, 323Registration Act, 1908 — Section 82, 83
High Courts03 Mar 1981Allowed
Wakf Allahtala Vs Prescribed Authority and Another
Allahabad High Court · (1981) AWC 343
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 9A, 9A(1)
High Courts03 Mar 1981Allowed
Jagdish and Another Vs Chavi Lal and Others
Allahabad High Court · (1981) AWC 331
Transfer of Property Act, 1882 — Section 10
High Courts03 Mar 1981Dismissed
Ashok Kumar Kesharwani Vs Additional District Judge III and Others
Allahabad High Court · (1981) AWC 456
Constitution of India, 1950 — Article 226
High Courts03 Mar 1981Allowed
Bishambhar Dayal Vs Lala Mool Chand Agrawal and Others
Allahabad High Court · AIR 1981 All 321
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 8
High Courts03 Mar 1981Allowed
Anand Kumar Agarwal Vs Registrar, Agra University Agra, and others
Allahabad High Court · (1981) 03 AHC CK 0018
High Courts03 Mar 1981
Controller of Estate Duty Vs Bhola Dutt
Allahabad High Court · (1981) 24 CTR 114 : (1981) 130 ITR 468 : (1981) 7 TAXMAN 119
Estate Duty Act, 1953 — Section 53, 53(3), 56, 58(4), 73A
High Courts03 Mar 1981Dismissed
Pasadwa and Others Vs III Additional District Judge and Others
Allahabad High Court · (1981) AWC 241
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 13
High Courts03 Mar 1981
Lal Bahadur Singh and Others Vs State
Allahabad High Court · (1981) ACR 212
Penal Code, 1860 (IPC) — Section 147, 148, 149, 304, 307
High Courts02 Mar 1981Dismissed
Balji Vs State
Allahabad High Court · (1981) ACR 183
Prevention of Food Adulteration Act, 1954 — Section 11(3), 13(2), 16, 7
High Courts02 Mar 1981Allowed
Dinesh Chand Sinha Vs Rahmatullah and Another
Allahabad High Court · (1981) AWC 210
Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 202, 202(2), 482Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 325