High Courts06 Jul 1979Allowed

Abdul Sattar Vs State

Allahabad High Court · (1979) AWC 577

Essential Commodities Act, 1955 — Section 3, 7Uttar Pradesh Food Grains Dealers Licensing Act, 1964 — Section 3
High Courts05 Jul 1979Allowed

Ismail Vs District Judge and Another

Allahabad High Court · (1979) AWC 606

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226, 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1), 21(1A), 21(2), 21(6)
High Courts05 Jul 1979Allowed

Sadhu Vs State

Allahabad High Court · (1979) 07 AHC CK 0054

Penal Code, 1860 (IPC) — Section 376
High Courts05 Jul 1979Allowed

Bipin Behari and Others Vs State of U.P.

Allahabad High Court · (1979) AWC 629

Criminal Procedure Code, 1973 (CrPC) — Section 482Uttar Pradesh Entertainments and Betting Tax Act, 1979 — Section 3, 4, 4(1), 4(2), 5Uttar Pradesh Entertainments and Betting Tax Rules, 1981 — Rule 25
High Courts04 Jul 1979Disposed Of

Haji Sukhan Beg Vs Board of Revenue

Allahabad High Court · AIR 1979 All 310

General Clauses Act, 1897 — Section 3(26)Stamp Act, 1899 — Article 35, 2(16)Transfer of Property Act, 1882 — Section 3
High Courts03 Jul 1979Disposed Of

Rajendra Kumar Tirkha Vs State of U.P.

Allahabad High Court · (1979) AWC 492

Criminal Procedure Code, 1973 (CrPC) — Section 144, 317(1)Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 5(1), 5(2)