High Courts13 Jul 1979Dismissed
Bal Kishan Vs Mangi Devi
Allahabad High Court · (1979) 07 AHC CK 0051
Transfer of Property Act, 1882 — Section 106, 113, 116Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(a)
COURT ARCHIVE
Allahabad High Court judgments, 1979
761 judgments · page 21 of 39
High Courts13 Jul 1979Dismissed
Commissioner of Income Tax (Central) Vs Kundan Sugar Mills (P.) Ltd.
Allahabad High Court · (1980) 121 ITR 848
Income Tax Act, 1961 — Section 40(1)
High Courts13 Jul 1979
Commissioner of Income Tax Vs Kundan Sugar Mills (P.) Ltd.
Allahabad High Court · (1979) 2 TAXMAN 461
Income Tax Act, 1922 — Section 10(4A)Income Tax Act, 1961 — Section 40(c), 40(c)(i)
High Courts13 Jul 1979
Commissioner of Income Tax Vs Hari Om Company
Allahabad High Court · (1980) 122 ITR 759
Income Tax Act, 1922 — Section 22(1), 22(2), 25(1), 34(1), 66(2)Income Tax Act, 1961 — Section 139, 139(1), 139(2), 15, 15(1)
High Courts12 Jul 1979Allowed
Gajanand Vs Ram Adhar Singh
Allahabad High Court · (1979) AWC 593
Uttar Pradesh Debt Relief Act, 1977 — Section 22
High Courts12 Jul 1979Dismissed
Commissioner of Sales Tax Vs Dayal Singh Kulfiwala
Allahabad High Court · (1982) 49 STC 295
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts12 Jul 1979Dismissed
U.P.State Road Transport Corporation Vs State of U.P.and others
Allahabad High Court · (1979) 07 AHC CK 0044
Road Transport Corporations Act, 1950 — Section 3, 34
High Courts12 Jul 1979Dismissed
Shakti Dhar Vs D.D.Upadhyay
Allahabad High Court · (1979) 07 AHC CK 0040
Civil Procedure Code, 1908 (CPC) — Order 50 Rule 1, 39, 39(3), 7(a)(iii)Provincial Small Cause Courts Act, 1887 — Article 4, 15, 16
High Courts11 Jul 1979Dismissed
Sia Ram Vs State
Allahabad High Court · (1979) ACR 489
Prevention of Food Adulteration Act, 1954 — Section 16, 19, 7
High Courts11 Jul 1979Dismissed
Union of India (UOI) Vs Kedar Rai and Another
Allahabad High Court · (1979) AWC 675
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 226, 311Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 25
High Courts11 Jul 1979Disposed Off
Kallu Vs State of U.P.
Allahabad High Court · (1979) AWC 579
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 109, 11(2), 12, 12(2), 12A
High Courts11 Jul 1979Allowed
Kashi Prasad Misra Vs The Rent Control and Eviction Officer and Others
Allahabad High Court · (1979) AWC 599
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 12(3A), 21
High Courts11 Jul 1979
Tarai Development Corporation Vs Commissioner of Income Tax
Allahabad High Court · (1979) 120 ITR 342
Income Tax Act, 1961 — Section 33, 80B, 80B(7), 80I, 80J
High Courts11 Jul 1979
Garg Association P. Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1979) 13 CTR 206 : (1979) 119 ITR 705 : (1979) 2 TAXMAN 461
Income Tax Act, 1961 — Section 40
High Courts11 Jul 1979Dismissed
Rajendra Kumar Vs District Judge and Others
Allahabad High Court · (1979) AWC 594
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 14, 18
High Courts11 Jul 1979Allowed
Jai Prakash Vs State
Allahabad High Court · (1979) AWC 755
Essential Commodities Act, 1955 — Section 7
High Courts10 Jul 1979Dismissed
Paras Nath Vs Union of India (UOI) and Another
Allahabad High Court · (1979) AWC 696
Constitution of India, 1950 — Article 226
High Courts10 Jul 1979
The Board of Revenue, U.P. Vs Electronic Industries of India
Allahabad High Court · AIR 1980 All 1
Stamp Act, 1899 — Article 23, 40, 33, 40Transfer of Property Act, 1882 — Section 58Uttar Pradesh Town Improvement Act, 1919 — Section 67H
High Courts10 Jul 1979Allowed
Shervani Sugar Syndicate Ltd., Allahabad Vs Union of India (UOI) and Another
Allahabad High Court · AIR 1979 All 394
Constitution of India, 1950 — Article 14, 226
High Courts10 Jul 1979Dismissed
Commissioner of Sales Tax Vs Kwality Restaurant
Allahabad High Court · (1980) 45 STC 486
Uttar Pradesh Sales Tax Act, 1948 — Section 11, 4