High Courts03 Aug 1979Dismissed
Chandan Singh Gosain Vs State of U.P. and Another
Allahabad High Court · AIR 1980 All 106
Land Acquisition Act, 1894 — Section 4(1), 5A, 6(1)
COURT ARCHIVE
Allahabad High Court judgments, 1979
761 judgments · page 18 of 39
High Courts03 Aug 1979
Bishambhar Nath Swaroop Narain Vs Commissioner of Income Tax
Allahabad High Court · (1979) 119 ITR 681
Income Tax Act, 1961 — Section 28
High Courts03 Aug 1979Disposed Of
Commissioner of Gift-tax Vs S.B. Sugar Mills
Allahabad High Court · (1979) 120 ITR 126
Gift Tax Act, 1958 — Section 2, 21, 3
High Courts03 Aug 1979Allowed
Jai Prakash Narain Sharma Vs Board of High School and Intermediate Education and Another
Allahabad High Court · (1979) AWC 619
High Courts03 Aug 1979
Bhagwati Prasad Vs State of U.P.
Allahabad High Court · (1979) ACR 407
Prevention of Food Adulteration Act, 1954 — Section 16, 25, 25(2), 7
High Courts03 Aug 1979
Mata Bhikh and Others Vs State
Allahabad High Court · (1980) CriLJ 575
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146, 195, 447Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176
High Courts02 Aug 1979Allowed
Bhagwan Ram Tamta and Another Vs State
Allahabad High Court · (1979) AWC 662
Criminal Procedure Code, 1973 (CrPC) — Section 101, 161Penal Code, 1860 (IPC) — Section 218, 342, 436
High Courts02 Aug 1979
Garhwal Motor Owners Union Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1980) 122 ITR 417
Income Tax Act, 1961 — Section 2(18)
High Courts02 Aug 1979Allowed
Commissioner of Sales Tax Vs Dwarika Das and Co.
Allahabad High Court · (1980) 45 STC 352
Constitution of India, 1950 — Article 226
High Courts01 Aug 1979Allowed
Mahmood Hasan and Another Vs State
Allahabad High Court · (1979) CriLJ 1439
Penal Code, 1860 (IPC) — Section 305, 307
High Courts01 Aug 1979Dismissed
Pradeep Kumar Vs State Transport Tribunal and Another
Allahabad High Court · AIR 1980 All 14
Central Motor Vehicles Rules, 1989 — Rule 72Motor Vehicles Act, 1939 — Section 57(3), 64
High Courts01 Aug 1979Dismissed
Juggilal Kamlapat Cotton Spg. and Wvg. Mills Co. Ltd. Vs Income Tax Officer, ''V''
Allahabad High Court · (1979) 13 CTR 197 : (1983) 142 ITR 710
Income Tax Act, 1961 — Section 142(1)
High Courts01 Aug 1979Dismissed
Nar Singh Vs Additional District Magistrate and Another
Allahabad High Court · (1979) CriLJ 1426
Constitution of India, 1950 — Article 19, 21, 22
High Courts01 Aug 1979
Kumari Parvati Vs State of U.P.
Allahabad High Court · (1979) ACR 409
Constitution of India, 1950 — Article 13, 14, 21, 254(2)Criminal Procedure (Uttar Pradesh Amendment) Act, 1976 — Section 9Criminal Procedure Code, 1973 (CrPC) — Section 167, 209, 41, 437, 438
High Courts01 Aug 1979Allowed
Smt. Damyanti Devi and Another Vs Brindaban and Others
Allahabad High Court · (1979) AWC 687
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 22
High Courts31 Jul 1979Dismissed
Nepal Singh Vs State
Allahabad High Court · (1979) ACR 486
Penal Code, 1860 (IPC) — Section 420
High Courts31 Jul 1979Allowed
M.P. Sugar Mills Co. (P.) Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1979) 13 CTR 175 : (1979) 120 ITR 348 : (1979) 2 TAXMAN 587
Companies (Profits) Surtax Act, 1964 — Rule 1Companies Act, 1956 — Section 350
High Courts31 Jul 1979Dismissed
Daya Shanker Vijay Kumar Vs Commissioner of Income Tax
Allahabad High Court · (1980) 124 ITR 691 : (1979) 2 TAXMAN 584
Income Tax Act, 1961 — Section 185
High Courts30 Jul 1979Partly Allowed
Virendra Kumar Vs State of U.P. and Others
Allahabad High Court · AIR 1980 All 100
Forest Act, 1927 — Section 82, 83, 83(1)Sales of Goods Act, 1930 — Section 54(4)
High Courts30 Jul 1979Dismissed
Mohd. Yaqub Vs The State of U.P. and Others
Allahabad High Court · AIR 1980 All 213
Forest Act, 1927 — Section 82, 83