High Courts23 Aug 1979Dismissed
Hirday Narain Vs State
Allahabad High Court · (1980) ACR 98
Prevention of Food Adulteration (Amendment) Act, 1976 — Section 11(3), 2Prevention of Food Adulteration Act, 1954 — Section 10, 11, 11(1), 13(2), 7
COURT ARCHIVE
Allahabad High Court judgments, 1979
761 judgments · page 16 of 39
High Courts23 Aug 1979Allowed
Ajab Singh and Others Vs District Magistrate and Others
Allahabad High Court · (1979) AWC 678
Constitution of India, 1950 — Article 226Uttar Pradesh Police Regulations, 1948 — Regulation 183
High Courts23 Aug 1979Disposed Off
Commissioner of Income Tax Vs Geeta Ram Kali Ram and Suresh Chandra Sushil Kumar Vs Commissioner of Income Tax
Allahabad High Court · (1980) 121 ITR 708
Income Tax Act, 1961 — Section 139, 215, 217, 246
High Courts23 Aug 1979Allowed
Commissioner of Sales Tax Vs Sunshine Industries
Allahabad High Court · (1980) 46 STC 92
Uttar Pradesh Trade Tax Act, 1948 — Section 11(3)
High Courts23 Aug 1979
Ganga Singh and Others Vs State
Allahabad High Court · (1980) ACR 64
Criminal Procedure Code, 1973 (CrPC) — Section 145Northern India Canal and Drainage Act, 1873 — Section 70Penal Code, 1860 (IPC) — Section 299, 300, 301, 302, 307
High Courts22 Aug 1979Allowed
Shantanu Kumar Vs State of U.P. and Others
Allahabad High Court · (1979) AWC 585
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(1), 10(2), 11(2), 5(6), 6
High Courts22 Aug 1979Allowed
Shantanu Kumar Vs State of Uttar Pradesh and others
Allahabad High Court · (1979) 08 AHC CK 0047
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 9Uttar Pradesh Imposition of Ceiling on Land Holdings Rules, 1961 — Rule 8
High Courts21 Aug 1979Dismissed
Gaya Ram Chanchal Prasad and Others Vs State of U.P. and Others
Allahabad High Court · (1979) AWC 657
Essential Commodities (Uttar Pradesh Amendment) Ordinance Act, 1975 — Section 3(2), 3B
High Courts21 Aug 1979Allowed
Mohan Lal Mehrotra and Others Vs The Comptroller and Auditor General of India and Others
Allahabad High Court · (1979) AWC 602
Constitution of India, 1950 — Article 148(5), 226, 309
High Courts21 Aug 1979Dismissed
Jagdish Chandra Verma Vs Neetam Kumari
Allahabad High Court · (1979) AWC 754
Criminal Procedure Code, 1973 (CrPC) — Section 178, 482Penal Code, 1860 (IPC) — Section 494, 495
High Courts21 Aug 1979Dismissed
Om Prakash Vs Bhagwati Devi and others
Allahabad High Court · (1979) 08 AHC CK 0041
Civil Procedure Code, 1908 (CPC) — Section 9Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(2)
High Courts21 Aug 1979Allowed
Ratan Singh and others Vs State of Uttar Pradesh and others
Allahabad High Court · (1979) 08 AHC CK 0039
Constitution of India, 1950 — Article 226Forest Act, 1927 — Section 20, 3, 4Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 10(2), 48, 9A(2)
High Courts21 Aug 1979Disposed Of
Bhagat Shyam and Company Vs Commissioner of Income Tax
Allahabad High Court · (1980) 123 ITR 164
Income Tax Act, 1961 — Section 186(1)
High Courts20 Aug 1979Allowed
Ram Ratan Vs State
Allahabad High Court · (1979) 08 AHC CK 0042
Penal Code, 1860 (IPC) — Section 343, 363, 365
High Courts20 Aug 1979Dismissed
Ahmad Khan Vs City Board, Shahjahanpur and others
Allahabad High Court · (1979) 08 AHC CK 0029
Civil Procedure Code, 1908 (CPC) — Section 10, 9Uttar Pradesh Municipal Board Services (Inquiry, Punishment and Termination of Services) Rules, 1960 — Rule 10Uttar Pradesh Municipalities Act, 1916 — Section 326, 74
High Courts20 Aug 1979
Kunj Behari Lal Lalta Prasad Vs Income Tax Officer and Others
Allahabad High Court · (1983) 144 ITR 583
Income Tax Act, 1961 — Section 271(1)
High Courts18 Aug 1979Allowed
Madhusudan Vs State
Allahabad High Court · (1980) ACR 299
Penal Code, 1860 (IPC) — Section 324, 326
High Courts18 Aug 1979Partly Allowed
Brij Ratan Lal Bhoop Kishore and Another Vs Addl. Commissioner of Income Tax
Allahabad High Court · (1980) 14 CTR 68 : (1983) 139 ITR 906 : (1980) 4 TAXMAN 100
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50Income Tax Act, 1961 — Section 182, 183, 222, 77, 77(1)
High Courts18 Aug 1979Dismissed
Bireshwar Mookerji and Others Vs Inspecting Assistant Commissioner of Wealth Tax and Others
Allahabad High Court · (1982) 135 ITR 29
Wealth Tax Act, 1957 — Section 16A, 16A(1), 16A(3), 16A(5), 16A(6)
High Courts18 Aug 1979Dismissed
Commissioner of Income Tax Vs L.H. Sugar Factories and Oil Mills (P.) Ltd.
Allahabad High Court · (1980) 123 ITR 598