Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 15(2)

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High Courts14 Sept 1979Dismissed

Rameshwar Dayal Gupta Vs The Chief Inspector of Stamps

Allahabad High Court · (1980) AWC 218

Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles Act, 1988 — Section 110, 110AStamp Act, 1899 — Section 57, 57(2), 61

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High Courts14 Sept 1979

Chhedi Lal Vs State of U.P. and Another

Allahabad High Court · (1980) ACR 95

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482, 488

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High Courts13 Sept 1979Allowed

Har Pratap Singh and Another Vs Satya Narain Misra and Another, etc.

Allahabad High Court · AIR 1980 All 52

Civil Procedure Code, 1908 (CPC) — Section 100, 101Limitation Act, 1963 — Section 7Specific Relief Act, 1963 — Section 16

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High Courts13 Sept 1979Allowed

Commissioner of Income Tax Vs Smt. Shakuntala Banerjee

Allahabad High Court · (1979) 120 ITR 837

Income Tax Act, 1961 — Section 199, 80L

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High Courts13 Sept 1979Allowed

Satya Narain Misra and another Vs Mahabir Prasad and another

Allahabad High Court · (1979) 09 AHC CK 0034

Specific Relief Act, 1963 — Section 16

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High Courts13 Sept 1979

Commissioner of Income Tax Vs Smt. Shakuntala Banarjee

Allahabad High Court · (1980) 3 TAXMAN 156

Income Tax Act, 1961 — Section 141A, 192, 193, 194, 194A

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High Courts12 Sept 1979Allowed

Smt. Nasra Begum Vs Rijwan Ali

Allahabad High Court · (1979) AWC 722

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High Courts12 Sept 1979Dismissed

Arun Kumar Vs The Bazpur Co-operative Sugar Factory

Allahabad High Court · (1979) AWC 701

Limitation Act, 1963 — Article 1

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High Courts12 Sept 1979Dismissed

Ramesh Chandra and Another Vs State

Allahabad High Court · (1979) AWC 764

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 44A

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High Courts12 Sept 1979Dismissed