High Courts06 Oct 1979Allowed
Sri Govind Sugar Mills Ltd. Vs Union of India (UOI) and Another
Allahabad High Court · (1979) AWC 760
Limitation Act, 1963 — Article 11Railways Act, 1989 — Section 78(B)
COURT ARCHIVE
Allahabad High Court judgments, 1979
761 judgments · page 11 of 39
High Courts06 Oct 1979Dismissed
Commissioner of Sales Tax Vs Prahlad Das and Sons
Allahabad High Court · (1980) 46 STC 200
Uttar Pradesh Sales Tax Act, 1948 — Section 11
High Courts06 Oct 1979Dismissed
Vijendra Kumar Vs State of Uttar Pradesh and others
Allahabad High Court · (1979) 10 AHC CK 0037
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Criminal Procedure Code, 1973 (CrPC) — Section 340Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 14, 16
High Courts06 Oct 1979Dismissed
Banwari Lal Vs State and Another
Allahabad High Court · (1980) AWC 76
Prevention of Food Adulteration (Amendment) Rules, 1973 — Rule 28Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 20, 28
High Courts06 Oct 1979
Bijendra Kumar Vs State and Others
Allahabad High Court · (1980) ACR 96
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 34(1), 34(8), 41Criminal Procedure Code, 1973 (CrPC) — Section 340Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 10, 14, 18, 21, 22
High Courts06 Oct 1979
Chhattak Pal Vs State of U.P.
Allahabad High Court · (1979) ACR 512
Prevention of Food Adulteration Act, 1954 — Section 13(1), 13(2), 14A, 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 13(2), 9, 9A
High Courts05 Oct 1979Allowed
Ram Lal Vs Deputy Director of Consolidation and others
Allahabad High Court · (1979) 10 AHC CK 0035
Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 52Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48, 49
High Courts05 Oct 1979Allowed
Hari Om Govind Vs Deputy Director of Education, Bareilly and others
Allahabad High Court · (1979) 10 AHC CK 0025
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16E, 16F, 16G
High Courts27 Sept 1979
Swadeshi Cotton Mill Co. Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1980) 15 CTR 334 : (1980) 125 ITR 33 : (1980) 3 TAXMAN 280
Income Tax Act, 1922 — Section 13
High Courts26 Sept 1979Dismissed
Commissioner of Sales Tax Vs Gulmohar Industries
Allahabad High Court · (1980) 46 STC 122
High Courts26 Sept 1979Disposed Off
Commissioner of Gift-tax Vs C.L. Serpal
Allahabad High Court · (1980) 121 ITR 786
Gift Tax Act, 1958 — Section 16(1)
High Courts26 Sept 1979Dismissed
Raja Ram and Others Vs Bahadur and Others
Allahabad High Court · AIR 1980 All 115
Limitation Act, 1963 — Article 113
High Courts26 Sept 1979Dismissed
Sugar Dealers Vs Commissioner of Income Tax
Allahabad High Court · (1980) 122 ITR 826
Income Tax Act, 1961 — Section 154, 40
High Courts26 Sept 1979
Padampat Singhania and Others Vs Controller of Estate Duty
Allahabad High Court · (1980) 16 CTR 114 : (1980) 122 ITR 162
Estate Duty Act, 1953 — Section 2(12), 53(3), 55, 58(2), 73A
High Courts26 Sept 1979
Commissioner of Income Tax Vs Nem Kumar Jain Ratan Kumar and Others
Allahabad High Court · (1980) 15 CTR 330 : (1980) 125 ITR 674 : (1980) 3 TAXMAN 281
Income Tax Act, 1961 — Section 147
High Courts25 Sept 1979Allowed
Udit Narain Vs Smt. Paudharia
Allahabad High Court · (1980) ACR 86
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4), 125(5)
High Courts25 Sept 1979Allowed
Smt. Premwati Vs Mahesh Chandra
Allahabad High Court · (1980) ACR 70
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397(3), 399(3), 482Penal Code, 1860 (IPC) — Section 342, 492, 498
High Courts25 Sept 1979Partly Allowed
Mirzapur Construction Company Vs Commissioner of Income Tax
Allahabad High Court · (1980) 122 ITR 828
Income Tax Act, 1961 — Section 271(1)
High Courts25 Sept 1979Allowed
Mohd Shamim Vs Naseem Jahan Begum
Allahabad High Court · (1979) 09 AHC CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 125