High Courts09 Feb 1978
Ram Baboo and Others Vs Sher Singh and Another
Allahabad High Court · (1978) ACR 215
Criminal Procedure Code, 1973 (CrPC) — Section 133
COURT ARCHIVE
Allahabad High Court judgments, 1978
926 judgments · page 41 of 47
High Courts09 Feb 1978
A. Manik Raj Vs State of U.P.
Allahabad High Court · (1978) ACR 130
Criminal Procedure Code, 1973 (CrPC) — Section 403(2), 482Penal Code, 1860 (IPC) — Section 408, 468, 477, 477A
High Courts09 Feb 1978
Badal and Another Vs Maiku and Another
Allahabad High Court · (1979) ACR 171
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482(2)General Clauses Act, 1897 — Section 6
High Courts08 Feb 1978Allowed
Syed Zakir Husain Vs Smt. Sunder Devi
Allahabad High Court · (1979) ACR 50
Criminal Procedure Code, 1973 (CrPC) — Section 202, 208, 244, 252, 252(1)Penal Code, 1860 (IPC) — Section 323, 426, 452
High Courts08 Feb 1978Allowed
Mohammad Haidar Vs Tabir Fatma
Allahabad High Court · (1978) ACR 134
Criminal Procedure Code, 1973 (CrPC) — Section 162(2), 488(6)
High Courts08 Feb 1978Allowed
COMMISSIONER OF SALES TAX Vs PATEL RAM BHAI AMBA LAL.
Allahabad High Court · (1978) 7 CTR 229
High Courts08 Feb 1978Disposed Of
Syed Zakir Husain Vs State of U.P. and Another
Allahabad High Court · (1978) AWC 813 : (1978) CriLJ 1002
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts08 Feb 1978Dismissed
J.P.Srivastava Vs Union of India and others
Allahabad High Court · (1978) 02 AHC CK 0042
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14(16)Constitution of India, 1950 — Article 226
High Courts08 Feb 1978
Smt. Neelam Devi and Others Vs Kailash Nath Tripathi and Others
Allahabad High Court · (1978) ACR 207
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 494
High Courts07 Feb 1978Dismissed
Guru Prasad Vs State
Allahabad High Court · (1978) ACR 440
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302, 304
High Courts06 Feb 1978Allowed
Ram Narain Rathore Vs State
Allahabad High Court · (1978) ACR 119
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(2), 6(2)
High Courts06 Feb 1978Dismissed
Shiv Kumar Mishra Vs State of U.P.
Allahabad High Court · (1978) 02 AHC CK 0044
Penal Code, 1860 (IPC) — Section 153A
High Courts06 Feb 1978
Commissioner of Wealth-tax Vs Waqf K.B. Syed Ahmad Hussain Rizvi
Allahabad High Court · (1979) 116 ITR 344
High Courts06 Feb 1978
MAKKI MIAN Vs CONTROLLER OF ESTATE DUTY.
Allahabad High Court · (1978) 7 CTR 213
High Courts06 Feb 1978
Jadunath Singh Vs State
Allahabad High Court · (1978) ACR 137
Penal Code, 1860 (IPC) — Section 161, 218, 466Prevention of Corruption Act, 1988 — Section 5(2), 5A
High Courts06 Feb 1978
COMMISSIONER OF INCOME TAX Vs SIDH GOPAL GAJANAND.
Allahabad High Court · (1978) 7 CTR 108
Income Tax Act, 1961 — Section 148, 22, 256
High Courts03 Feb 1978Disposed Off
COMMISSIONER OF SALES TAX Vs BANSILAL BHASIN.
Allahabad High Court · (1978) 7 CTR 228
High Courts03 Feb 1978Allowed
Bar Swaroop Misra Vs State of Uttar Pradesh and others
Allahabad High Court · (1978) 02 AHC CK 0047
Constitution of India, 1950 — Article 226Uttar Pradesh Education Laws Amendment Ordinance, 1977 — Section 36Uttar Pradesh Intermediate Education Act, 1921 — Section 16(gg), 16E, 16F
High Courts03 Feb 1978Dismissed
Ram Chandra Vs Munir Ahmad and Another
Allahabad High Court · (1978) AWC 209
Civil Procedure Code Amendment Act, 1956 — Section 13Civil Procedure Code, 1908 (CPC) — Section 144, 144(1), 144(2), 2(14)
High Courts03 Feb 1978Allowed
Vishnu Kumar Dwivedi Vs Board of High School and Intermediate Education
Allahabad High Court · (1978) AWC 455