High Courts13 Feb 1978Dismissed
Smt. Mati Bitta Devi Vs Bimal Kumar
Allahabad High Court · (1978) AWC 349
Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7C
COURT ARCHIVE
Allahabad High Court judgments, 1978
926 judgments · page 40 of 47
High Courts13 Feb 1978Allowed
Kashipur Sahkari Ganna Vikas Va Bikri Samiti Ltd. Vs Udey Raj Singh and Another
Allahabad High Court · (1978) AWC 272
Criminal Procedure Code, 1973 (CrPC) — Section 10(1), 17(3), 397, 398, 435
High Courts10 Feb 1978Allowed
Shiv Swaroop Agnihotri Vs State of U.P.
Allahabad High Court · (1978) ACR 254
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 114, 116, 482
High Courts10 Feb 1978Allowed
Sri Krishna Vs Vinod Kumar and Others
Allahabad High Court · (1978) AWC 809
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2, Order 18 Rule 3
High Courts10 Feb 1978Allowed
Mohammad Muzaffar Vs IIIrd Additional District Judge and Others
Allahabad High Court · (1978) AWC 293 : (1979) RD 13 : (1978) RD 3
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 5(3)
High Courts10 Feb 1978Disposed Off
Addl. Commissioner of Income Tax Vs United Commercial Traders
Allahabad High Court · (1988) 112 ITR 953
Income Tax Act, 1961 — Section 184Income Tax Rules, 1962 — Rule 22Partnership Act, 1932 — Section 30(6)
High Courts10 Feb 1978Dismissed
State of U.P. and Another Vs L.J. Jhoson and Another
Allahabad High Court · (1978) AWC 156
Urban Land (Ceiling and Regulation) Act, 1976 — Section 1(2), 2, 27, 3, 4(5)
High Courts10 Feb 1978
Commissioner of Income Tax Vs Babu Ram Ram Kishan
Allahabad High Court · (1979) 116 ITR 410
Income Tax Act, 1961 — Section 271(1)
High Courts10 Feb 1978
Purshottam Das and Others Vs State of Uttar Pradesh
Allahabad High Court · (1981) 128 ITR 745
Uttar Pradesh Agricultural Income Tax Act, 1948 — Section 15(3)
High Courts10 Feb 1978
Ram Nath Vs State of U.P. and Others
Allahabad High Court · (1978) ACR 198
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts09 Feb 1978Allowed
Iqbal Singh Vs State
Allahabad High Court · (1978) ACR 459
Penal Code, 1860 (IPC) — Section 324
High Courts09 Feb 1978Allowed
Mathura Prasad and Another Vs Vikram Jeet Singh
Allahabad High Court · (1978) AWC 523
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, Order 15 Rule 5(1), Order 15 Rule 5(2), 115Provincial Small Cause Courts Act, 1887 — Section 22, 25
High Courts09 Feb 1978Dismissed
Shanti Prasad Vs State
Allahabad High Court · (1978) ACR 452
Prevention of Food Adulteration Act, 1954 — Section 10(2), 16, 7
High Courts09 Feb 1978Disposed Off
COMMISSIONER OF INCOME TAX Vs BHARAT COLD STORAGE.
Allahabad High Court · (1978) 7 CTR 189
High Courts09 Feb 1978
COMMISSIONER OF WEALTH TAX Vs SHYAM SUNDER
Allahabad High Court · (1978) 7 CTR 161
High Courts09 Feb 1978Dismissed
Lalji and Others Vs Ramji Seth
Allahabad High Court · AIR 1978 All 212
Specific Relief Act, 1963 — Section 20, 20(4)
High Courts09 Feb 1978
Commissioner of Sales Tax Vs Jagat Singh Lajja Ram
Allahabad High Court · (1979) 44 STC 469
Uttar Pradesh Sales Tax Act, 1948 — Section 3Uttar Pradesh Sales Tax Act, 1948 — Section 3Uttar Pradesh Sales Tax Act, 1948 — Section 3
High Courts09 Feb 1978
COMMISSIONER OF SALES TAX Vs JAGAT SINGH JAJJA RAM.
Allahabad High Court · (1978) 7 CTR 232
Uttar Pradesh Sales Tax Act, 1948 — Section 3
High Courts09 Feb 1978Allowed
Gajendra Singh Vs State of U.P. and Others
Allahabad High Court · (1978) AWC 385
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 4A
High Courts09 Feb 1978
Phulia and Others Vs Kashi Nath and Others
Allahabad High Court · (1978) ACR 210
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(6), 482