High Courts26 Feb 1976Dismissed
Mahavir Prasad Amrit Lal Vs Commissioner of Sales Tax
Allahabad High Court · (1977) 39 STC 531
Contract Act, 1872 — Section 182, 186, 187
COURT ARCHIVE
Allahabad High Court judgments, 1976
623 judgments · page 27 of 32
High Courts26 Feb 1976Dismissed
M.P.Chaudhary Vs State of Uttar Pradesh and others
Allahabad High Court · (1976) 02 AHC CK 0029
Civil Service Regulations, 1920 — Article 465Constitution of India, 1950 — Article 226
High Courts26 Feb 1976
M/S. MAHABIR PRASAD AMRIT LAL, GOPIGANJ, VARANASI Vs THE COMMISSIONER OF SALES TAX, U.P.
Allahabad High Court · (1976) 5 CTR 181
Contract Act, 1872 — Section 182, 186, 187
High Courts25 Feb 1976Allowed
Vidhyadhar Misra Vs State of Uttar Pradesh and another
Allahabad High Court · (1976) 02 AHC CK 0034
Constitution of India, 1950 — Article 226, 311Fundamental Rules, 1963 — Rule 56
High Courts25 Feb 1976Allowed
Ganesh Shankar Dwivedi Vs Vice-Chancellor, Kanpur University and others
Allahabad High Court · (1976) 02 AHC CK 0032
Constitution of India, 1950 — Article 226Kanpur and Meerut Universities Act, 1965 — Section 26(4)
High Courts25 Feb 1976Dismissed
Debi Prasad and Others Vs The Addl. District Judge and Others
Allahabad High Court · (1976) AWC 271
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Article 113, 67Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 3(3)
High Courts23 Feb 1976Dismissed
Dwarika Prasad Vs Smt. Savitri Devi and Another
Allahabad High Court · (1980) AWC 478
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19, Order 9 Rule 4, 151
High Courts23 Feb 1976Dismissed
M/S. PARAMOUNT TRADING CORPORATION, MORADABAD Vs COMMISSIONER OF SALES TAX, U.P.
Allahabad High Court · (1976) 5 CTR 103
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts23 Feb 1976Partly Allowed
Paramount Trading Corporation Vs Commissioner of Sales Tax
Allahabad High Court · (1976) 38 STC 389
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts23 Feb 1976Dismissed
Banwari Das Ganpat Lal Vs Commissioner of Sales Tax
Allahabad High Court · (1976) 38 STC 345
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)Uttar Pradesh Trade Tax Act, 1948 — Section 13
High Courts23 Feb 1976
M/S. BANARSI DAS, GANPAT LAL Vs THE COMMISSIONER OF SALES-TAX.
Allahabad High Court · (1976) 5 CTR 124
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts20 Feb 1976Allowed
Vijay Kumar Misra and others Vs District Judge, Moradabad and others
Allahabad High Court · (1976) 02 AHC CK 0031
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 3(k)(1)(a), 9
High Courts19 Feb 1976Allowed
Mohd. Sadiq alias Mohd. Siddiq Vs State
Allahabad High Court · (1976) AWC 361
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361, 484, 484(2), 562Penal Code, 1860 (IPC) — Section 304, 304AUttar Pradesh First Offenders Probation Act, 1938 — Section 15, 4, 4(2)
High Courts19 Feb 1976Partly Allowed
Mohd. Sadik (In Jail) Vs State
Allahabad High Court · (1976) CriLJ 1398
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361, 484Penal Code, 1860 (IPC) — Section 304, 304A
High Courts19 Feb 1976Dismissed
Smt. Prempiari and Others Vs Dukhi and Another
Allahabad High Court · AIR 1976 All 444
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Section 5
High Courts18 Feb 1976Allowed
State of U.P. Vs Ram Dass
Allahabad High Court · (1976) CriLJ 1401
Railway Property (Unlawful Possession) Act, 1966 — Section 2, 3
High Courts17 Feb 1976Dismissed
COMMISSIONER OF Income Tax Vs M/S. CHANDRA and CO.
Allahabad High Court · (1976) 5 CTR 135
Income Tax Act, 1961 — Section 185
High Courts17 Feb 1976Dismissed
Commissioner of Income Tax Vs Sayeed Ahmad Sharif Ahmad
Allahabad High Court · (1977) 109 ITR 413
Income Tax Act, 1961 — Section 256, 271(1)
High Courts17 Feb 1976Dismissed
Onkar Singh and Others Vs State
Allahabad High Court · (1976) AWC 286
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 209, 309, 465Penal Code, 1860 (IPC) — Section 302
High Courts16 Feb 1976Allowed
Phool Chand Vs State of U.P.and others
Allahabad High Court · (1976) 02 AHC CK 0028
Constitution of India, 1950 — Article 311Criminal Procedure Code, 1973 (CrPC) — Section 161Uttar Pradesh Police Regulations, 1948 — Para 490(3)(a)