COURT ARCHIVE

Allahabad High Court judgments, 1976

623 judgments · page 26 of 32

High Courts10 Mar 1976Dismissed

Baleshwar Prasad Srivastava Vs Smt. Sita Devi and Another

Allahabad High Court · AIR 1976 All 338

Constitution of India, 1950 — Article 226, 245Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16(1)

High Courts09 Mar 1976Dismissed

Ranjit Singh Chaurasia Vs The Union of India (UOI) and Others

Allahabad High Court · AIR 1976 All 405

Army Act, 1950 — Section 38, 39, 40, 41, 42

High Courts09 Mar 1976Dismissed

G.V. Massey Vs E.C. Daniel and Others

Allahabad High Court · (1976) AWC 278

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 21, 3, 7F

High Courts08 Mar 1976Dismissed

Bhawani Shankar Lal Srivastava Vs Samiullah Khan and others

Allahabad High Court · (1976) 03 AHC CK 0033

Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16F(2)

High Courts07 Mar 1976Allowed

COMMISSIONER OF Income Tax Vs MIR SUBHA HARI BHAKTA.

Allahabad High Court · (1978) 112 ITR 544

Income Tax Act, 1922 — Section 34Income Tax Act, 1922 — Section 34Income Tax Act, 1922 — Section 34

High Courts05 Mar 1976Dismissed

State of U.P. and Others Vs Purshottam Swarup Johari

Allahabad High Court · (1976) AWC 223

Constitution of India, 1950 — Article 311, 311(2)Police Act, 1861 — Section 7Police Rules — Rule 148(3), 149(3), 165A

High Courts05 Mar 1976Allowed

Prabandh Samiti, TJP Arya Kannay Inter College, Etawah and others Vs State of Uttar Pradesh and others

Allahabad High Court · (1976) 03 AHC CK 0032

Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16A, 16D

High Courts04 Mar 1976Allowed

Surendra Singh and Another Vs The Deputy Director of Consolidation and Others

Allahabad High Court · AIR 1976 All 510

Limitation Act, 1963 — Section 7Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209, 210

High Courts04 Mar 1976Allowed

Surendra and Another Vs The Deputy Director of Consolidation and Others

Allahabad High Court · (1976) AWC 318

Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 29(2), 6, 7Uttar Pradesh General Clauses Act, 1904 — Section 13

High Courts03 Mar 1976Dismissed

Sukhbasi Lal Vs State

Allahabad High Court · (1976) AWC 358

Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 — Section 37(2), 40, 9(2)Uttar Pradesh Krishi Utpadan Mandi Niyamawali, 1965 — Rule 68(1), 68(2), 80

High Courts02 Mar 1976Dismissed

Shaukat Ali Vs The State of Uttar Pradesh and Another

Allahabad High Court · (1976) AWC 217

Advocates Act, 1961 — Section 1(3), 14, 14(1), 30Bar Councils Act, 1926 — Section 14Constitution of India, 1950 — Article 14, 213, 213(1), 226, 254

High Courts02 Mar 1976Disposed Off

COMMISSIONER OF SALES TAX Vs M/S. SHAH KAMRAJ SUMER MAL.

Allahabad High Court · (1976) 5 CTR 156

Income Tax Act, 1961 — Section 21

High Courts02 Mar 1976Disposed Off

Commissioner of Sales Tax Vs Shah Kamraj Sumer Mal

Allahabad High Court · (1976) 38 STC 459

High Courts02 Mar 1976Dismissed

Abdul Hameed Vs VII Addl. District and Sessions Judge and Others

Allahabad High Court · (1976) AWC 177

Constitution of India, 1950 — Article 226Uttar Pradesh Panchayat Raj Act, 1947 — Section 95(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 22

High Courts01 Mar 1976Dismissed

Balbir Singh and Another Vs Smt. Kalawati

Allahabad High Court · AIR 1976 All 434

Provincial Small Cause Courts Act, 1887 — Section 15Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 39

High Courts01 Mar 1976Dismissed

THE COMMISSIONER OF SALES-TAX, U.P. LUCKNOW Vs LAKHI MAL.

Allahabad High Court · (1976) 5 CTR 138(1)

Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)

High Courts27 Feb 1976Dismissed

Maiku Lal and another Vs Dwarika Prasad and another

Allahabad High Court · (1976) 02 AHC CK 0035

Specific Relief Act, 1963 — Section 12Transfer of Property Act, 1882 — Section 41Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 30

High Courts27 Feb 1976Dismissed

Ram Ujagir Chaudhary Vs State of Uttar Pradesh and others

Allahabad High Court · (1976) 02 AHC CK 0027

Constitution of India, 1950 — Article 226, 309, 311

High Courts27 Feb 1976Allowed

Prakash Narain Awasthi Vs State of Uttar Pradesh

Allahabad High Court · AIR 1976 All 414

Constitution of India, 1950 — Article 21, 226, 359, 39, 41Uttar Pradesh Security Prisoners Rules, 1972 — Rule 51, 51(1)

High Courts27 Feb 1976Allowed

Vidya Sagar and Another Vs Ram Das and Another

Allahabad High Court · AIR 1976 All 415

Easements Act, 1882 — Section 15