High Courts07 Feb 1973Allowed
Cheda Lal Jha Vs Union of India and others
Allahabad High Court · (1973) 02 AHC CK 0041
Railways Act, 1890 — Section 121Railways Act, 1890 — Section 121Railways Act, 1890 — Section 121
COURT ARCHIVE
Allahabad High Court judgments, 1973
397 judgments · page 18 of 20
High Courts06 Feb 1973Allowed
Ram Autar Vs State of U.P.
Allahabad High Court · (1973) 43 AWR 250 : (1973) CriLJ 1096
High Courts05 Feb 1973Allowed
Ahmad Khan and Others Vs Smt. Shahanshah Jehan Begum
Allahabad High Court · AIR 1973 All 529
Evacuee Interest (Separation) Act, 1951 — Section 11
High Courts02 Feb 1973Dismissed
M/s. Star paper Mills Ltd. Saharanpur Vs The State of U.P. and another
Allahabad High Court · (1973) 43 AWR 363
Motor Transport Workers Act, 1961 — Section 2(g), 2(h)(ii)Uttar Pradesh Shops and Commercial Establishments Act, 1947 — Section 2(4)
High Courts02 Feb 1973Allowed
Smt. Bhuri Vs Sunder and others
Allahabad High Court · (1973) 43 AWR 491
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 23, 27(3)
High Courts01 Feb 1973Dismissed
Subhanna Vs Dy. Director of Consolidation
Allahabad High Court · (1973) 43 AWR 446
High Courts01 Feb 1973Dismissed
Subhana and Another Vs The Dy. Director of Consolidation and Others
Allahabad High Court · AIR 1973 All 427
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 20
High Courts01 Feb 1973
Commissioner of Income Tax Vs Basarmal Ratan Dass
Allahabad High Court · (1974) 96 ITR 331
Income Tax Act, 1961 — Section 256(1)
High Courts31 Jan 1973Allowed
Dilip Kumar Vs The Govt. of U.P. and Others
Allahabad High Court · AIR 1973 All 592
Agra University Act, 1926 — Section 28Constitution of India, 1950 — Article 14, 15(4)
High Courts31 Jan 1973Partly Allowed
Maiyadin and Others Vs State
Allahabad High Court · (1973) 43 AWR 266 : (1973) CriLJ 1203
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324
High Courts31 Jan 1973Allowed
Kedar Nath Vs Ambika Prasad and Others
Allahabad High Court · AIR 1974 All 37 : (1973) 43 AWR 293
Arbitration Act, 1940 — Section 32
High Courts30 Jan 1973Allowed
Kr. Chitraketu Singh Vs State of U.P. and Others
Allahabad High Court · AIR 1973 All 405 : (1975) RD 80
Army Act, 1950 — Section 29Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 249
High Courts29 Jan 1973Allowed
Bhurey Vs Pir Bux and others
Allahabad High Court · (1973) 43 AWR 279
Civil Procedure Code, 1908 (CPC) — Section 96(3)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331Civil Procedure Code, 1908 (CPC) — Section 96(3)
High Courts29 Jan 1973Dismissed
Ashiq Husain Vs Assistant Custodian General Evacuee Property at Jaisalmer and Others
Allahabad High Court · AIR 1973 All 430
Administration of Evacuee Property Act, 1950 — Section 5(1), 8(2), 8(4)
High Courts29 Jan 1973Dismissed
Bakhat Ram Takhat Ram and Others Vs The State of Uttar Pradesh andOrs.
Allahabad High Court · (1973) 32 STC 14
Constitution of India, 1950 — Article 226
High Courts25 Jan 1973Dismissed
Commissioner of Income Tax Vs Co-operative Cane Development Union Ltd.
Allahabad High Court · (1975) 101 ITR 368
Income Tax Act, 1961 — Section 273
High Courts25 Jan 1973
Jaganandan Vs State of Uttar Pradesh and others
Allahabad High Court · (1973) 01 AHC CK 0037
Uttar Pradesh District Boards Act, 1922 — Section 82Uttar Pradesh District Boards Act, 1922 — Section 82Uttar Pradesh District Boards Act, 1922 — Section 82
High Courts25 Jan 1973Dismissed
The Regional Transport Authority and Another Vs Sri Ram
Allahabad High Court · AIR 1974 All 140
Motor Vehicles Act, 1939 — Section 58(2), 64(1)
High Courts25 Jan 1973
Jagannath Rameshwar Prasad Vs Income Tax Officer and Another
Allahabad High Court · (1974) 93 ITR 16
Income Tax Act, 1922 — Section 23B, 23B(7)
High Courts24 Jan 1973
Ratan Singh Vs State of U.P.
Allahabad High Court · (1973) 43 AWR 346 : (1973) CriLJ 1101
Penal Code, 1860 (IPC) — Section 300, 302