High Courts23 Jan 1973Allowed
Madho Prasad and Another Vs Shambhoo Nath
Allahabad High Court · AIR 1973 All 432
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 2, 47
COURT ARCHIVE
Allahabad High Court judgments, 1973
397 judgments · page 19 of 20
High Courts23 Jan 1973
Tara Chand Vs State
Allahabad High Court · (1973) CriLJ 1098
Railway Property (Unlawful Possession) Act, 1966 — Section 2, 3
High Courts22 Jan 1973Dismissed
Commissioner of Sales Tax Vs Ratan Lal Ganga Nath
Allahabad High Court · (1974) 34 STC 482
Uttar Pradesh Sales Tax Act, 1948 — Section 11
High Courts22 Jan 1973Allowed
Mohammad Hanif Vs Collector of Customs and Central Excise and Others
Allahabad High Court · AIR 1973 All 433
Customs Act, 1962 — Section 110(2), 124, 124(1)
High Courts19 Jan 1973Dismissed
Man Singh Vs Bir Sahai and Others
Allahabad High Court · AIR 1973 All 435
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226, 227Uttar Pradesh Tenancy Act, 1939 — Section 180, 288(1)
High Courts19 Jan 1973
Fateh Singh Vs Badan Singh and Others
Allahabad High Court · (1973) 43 AWR 449 : (1974) CriLJ 137
Criminal Procedure Code, 1898 (CrPC) — Section 145Notaries Act, 1952 — Section 8Oaths Act, 1969 — Section 3, 4, 6
High Courts19 Jan 1973Dismissed
Hasrat and another Vs Haridwar and another
Allahabad High Court · (1973) 01 AHC CK 0004
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5(2)(a)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5(2)(a)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5(2)(a)
High Courts18 Jan 1973Allowed
Latif Vs Shakoora and Another
Allahabad High Court · AIR 1973 All 441 : (1973) 43 AWR 345
Guardians and Wards Act, 1890 — Section 25
High Courts18 Jan 1973Allowed
Shatstta Prasad Vs Collector, Nainital and Others
Allahabad High Court · (1973) 01 AHC CK 0025
Constitution of India, 1950 — Article 226Uttar Pradesh Excise Act, 1910 — Section 39Uttar Pradesh Excise Manual — Rule 373, 374
High Courts18 Jan 1973Allowed
Smt. Madhvi Sirothia Vs N.N. Sirothia
Allahabad High Court · AIR 1974 All 36 : (1973) 43 AWR 361
Hindu Marriage (Amendment) Act, 1956 — Section 19
High Courts12 Jan 1973Dismissed
Baljit Singh Vs T. Ranjit Singh
Allahabad High Court · AIR 1973 All 228
Court Fees Act, 1870 — Article 17
High Courts12 Jan 1973Allowed
Lala Sri Krishna Dass Vs Smt. Phool Kumari and Others
Allahabad High Court · AIR 1973 All 439
Hindu Succession Act, 1956 — Section 14
High Courts11 Jan 1973Dismissed
Ram Saran and others Vs State
Allahabad High Court · (1973) 43 AWR 349
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts10 Jan 1973Allowed
Jamal Uddin and Another Vs Mosque at Mashakganj and Others
Allahabad High Court · AIR 1973 All 328
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4, Order 41 Rule 4Limitation Act, 1908 — Article 142, 144Specific Relief Act, 1877 — Section 9
High Courts10 Jan 1973Dismissed
Tej Shanker Chaubey Vs Tej Narain Singh and Another
Allahabad High Court · AIR 1973 All 229
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 102Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts10 Jan 1973Dismissed
Ram Het Vs The Ganesh Flour Mills and others
Allahabad High Court · (1973) 01 AHC CK 0010
Uttar Pradesh Dookan Aur Vanijya Adhishthan Adhiniyam, 1962 — Section 2(4), 2(6)(b)Uttar Pradesh Dookan Aur Vanijya Adhishthan Adhiniyam, 1962 — Section 2(4), 2(6)(b)Uttar Pradesh Dookan Aur Vanijya Adhishthan Adhiniyam, 1962 — Section 2(4), 2(6)(b)
High Courts10 Jan 1973Allowed
Anil Kumar Srivastava Vs University of Allahabad and Another
Allahabad High Court · AIR 1973 All 442
Evidence Act, 1872 — Section 115
High Courts07 Jan 1973Dismissed
Bijendra Vs State
Allahabad High Court · (1993) CriLJ 3767 : (1993) 2 DMC 187
Penal Code, 1860 (IPC) — Section 302
High Courts05 Jan 1973Dismissed
Roop Chand Vs Din Dayal and another
Allahabad High Court · (1973) 43 AWR 295
Motor Vehicles Act, 1988 — Section 59(1)Motor Vehicles Act, 1988 — Section 59(1)Motor Vehicles Act, 1988 — Section 59(1)
High Courts05 Jan 1973Dismissed
Smt. Chandrawati Vs Kallu and Others
Allahabad High Court · AIR 1973 All 406 : (1973) 43 AWR 277
Partition Act, 1893 — Section 2