High Courts27 Feb 1973Dismissed

Vishwanath Misra Vs The State Government of U.P. and others

Allahabad High Court · (1973) 02 AHC CK 0008

Constitution of India, 1950 — Article 14Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 23, 43(rr)