High Courts08 Sept 1972Dismissed

Dharam Das Vs Bishun Narain

Allahabad High Court · AIR 1973 All 376 : (1972) 42 AWR 839 : (1973) RD 308

Civil Procedure Code, 1908 (CPC) — Section 2, 50Trusts Act, 1882 — Section 90
High Courts02 Sept 1972Allowed

State Vs Ram Adhar

Allahabad High Court · (1972) 42 AWR 704

Uttar Pradesh Road Side Land Control Act, 1945 — Section 2(2)