High Courts17 Aug 1972Allowed

Shitla Vs State of U.P.

Allahabad High Court · (1972) 42 AWR 822

Criminal Procedure Code, 1898 (CrPC) — Section 87Evidence Act, 1872 — Section 144
High Courts16 Aug 1972Dismissed

Umar Khan Vs State

Allahabad High Court · (1972) 42 AWR 721 : (1973) CriLJ 1706

Railway Property (Unlawful Possession) Act, 1966 — Section 2, 3
High Courts09 Aug 1972Dismissed

Mahant Vishwanath Dass Vs Pancham and Another

Allahabad High Court · (1972) 42 AWR 685

Criminal Procedure Code, 1898 (CrPC) — Section 145(5)Criminal Procedure Code, 1898 (CrPC) — Section 145(5)Criminal Procedure Code, 1898 (CrPC) — Section 145(5)
High Courts08 Aug 1972Dismissed

State Vs Jagdish and Others

Allahabad High Court · (1972) 42 AWR 711

Prevention of Food Adulteration Act, 1954 — Section 23(k), 7Prevention of Food Adulteration Rules, 1955 — Rule 43